← All Benches
ITAT Ahmedabad Bench
14,605 judgments
ANIL TRADECOM LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(2), AHMEDABAD
ITA 2482/AHD/2016[2012-13]Status: Disposed11/5/2018AY 2012-13
THE DY. CIT, CIRCLE-3(1)(2), AHMEDABAD vs M/S. RASNA PVT. LTD., AHMEDABAD
ITA 2475/AHD/2016[2004-05]Status: Disposed11/5/2018AY 2004-05
HARSH TOBACCO PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 3639/AHD/2015[2012-13]Status: Disposed11/5/2018AY 2012-13
SHRI SAMIRBHAI KIRANBHAI THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), BHAVNAGAR
ITA 1270/AHD/2014[2010-11]Status: Disposed11/5/2018AY 2010-11
THE ITO, WARD-10(1), AHMEDABAD vs M/S. AASHIRWAD CLEARING AGENCY, AHMEDABAD
ITA 1284/AHD/2013[2009-10]Status: Disposed11/5/2018AY 2009-10
M/S. AASHIRWAD CLEARING AGENCY,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-10(1), AHMEDABAD
ITA 1174/AHD/2013[2009-10]Status: Disposed11/5/2018AY 2009-10
VYAKTI VIKAS KENDRA INDIA,AHMEDABAD vs DCIT (EXEMPTION), CIRCLE-1, BANGLORE
ITA 243/AHD/2018[2008-09]Status: Disposed11/5/2018AY 2008-09
NISARG ENTERPRISE PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(1), AHMEDABAD
ITA 3131/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
THE ITO, WARD-3(1)(4), AHMEDABAD vs M/S. PURNIMA ADV. AGENCY P. LTD., AHMEDABAD
ITA 3070/AHD/2016[2009-10]Status: Disposed10/5/2018AY 2009-10
PARSHWANATH DYE CHEM IND. P. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-3(1)(4), AHMEDABAD
ITA 3044/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
THE ITO, WARD-3(3)(1), AHMEDABAD vs SHRI ANILKUMAR G. DARJI, AHMEDABAD
ITA 3043/AHD/2016[2008-09]Status: Disposed10/5/2018AY 2008-09
THE ITO, WARD-3(3)(1), AHMEDABAD vs SHRI ANILKUMAR G. DARJI, AHMEDABAD
ITA 3042/AHD/2016[2007-08]Status: Disposed10/5/2018AY 2007-08
ADHAAN SOLUTION PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(1), AHMEDABAD
ITA 2904/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
THE DY. CIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs THE NEW ENGLISH SCHOOL TRUST, ANAND
ITA 2889/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs PLATINUM FOUNDATION, AHMEDABAD
ITA 2885/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
PLASTENE INDIA LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD
ITA 2837/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
THE DCIT, CIRCLE-3(1)(1), AHMEDABAD vs M/S. PLASTENE INDIA LTD., AHMEDABAD
ITA 2816/AHD/2016[2008-09]Status: Disposed10/5/2018AY 2008-09
SHRI MELDI MAA T.B. HOSPITAL TRUST,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2756/AHD/2016[2015-16(Q-1 24Q)]Status: Disposed10/5/2018
SHRI ANURAG GOEL,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 2698/AHD/2016[2013-14]Status: Disposed10/5/2018AY 2013-14
SHRI BHARAT MANUBHAI SHAH,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 2689/AHD/2016[2008-09]Status: Disposed10/5/2018AY 2008-09