← All Benches
ITAT Ahmedabad Bench
14,605 judgments
M/S. JHAVERI SECURITIES LTD.,BARODA vs THE DY.CIT, CIRCLE-1(2), BARODA
ITA 1715/AHD/2014[2009-10]Status: Disposed15/5/2018AY 2009-10
QUINTILES DATA PROCESSING CENTRE (INDIA) PVT.LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-5, AHMEDABAD
ITA 1161/AHD/2014[2009-10]Status: Disposed15/5/2018AY 2009-10
LATE RAMESHBHAI SHANKARBHAI JADAV,BARODA vs THE INCOME TAX OFFICER, WARD-3(2), BARODA
ITA 3478/AHD/2016[2008-09]Status: Disposed14/5/2018AY 2008-09
THE DCIT, CIRCLE-1(2), BARODA vs M/S BARODA DIST. CO. OP. MILK PRODUCERS UNION LTD., BARODA
ITA 3080/AHD/2016[2011-12]Status: Disposed14/5/2018AY 2011-12
THE DY. CIT., CIRCLE-3(1)(2), AHMEDABAD vs M/S. RAGHUVIR EXIM LTD., AHMEDABAD
ITA 2824/AHD/2016[2010-11]Status: Disposed14/5/2018AY 2010-11
THE ITO, WARD-3(2)(7), AHMEDABAD vs M/S. INDO GERMAN TOOL ROOM, AHMEDABAD
ITA 1806/AHD/2016[2013-14]Status: Disposed14/5/2018AY 2013-14
SHRI ASHOKKUMAR DEVICHAND LODHA,AHMEDABAD vs THE ACIT, TDS RANGE, AHMEDABAD
ITA 942/AHD/2015[2009-10]Status: Disposed14/5/2018AY 2009-10
THE ITO, (EXEMPTIONS), WARD-1, AHMEDABAD vs INDIAN STAINLESS STEEL DEVELOPMENT ORGANISATION, AHMEDABAD
ITA 2441/AHD/2015[2010-11]Status: Disposed14/5/2018AY 2010-11
SHRI LALITKUMAR OMDEV GUGLANI,BARODA vs THE DY.CIT, CIRCLE-8, BARODA
ITA 1936/AHD/2014[2008-09]Status: Disposed14/5/2018AY 2008-09
ANIL PRODUCTS LTD.,AHMEDABAD vs THE ACIT.,RANGE-1, AHMEDABAD
ITA 1808/AHD/2012[2009-10]Status: Disposed14/5/2018AY 2009-10
AADINATH ORNAMENTS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 180/AHD/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
SUCHIT ARVINDBHAI PATEL,GANDHINAGAR vs ITO, WARD-4, GANDHINAGAR
ITA 1041/AHD/2018[2007-08]Status: Disposed11/5/2018AY 2007-08
SUCHIT ARVINDBHAI PATEL,GANDHINAGAR vs ITO, WARD-4, GANDHINAGAR
ITA 1040/AHD/2018[2007-08]Status: Disposed11/5/2018AY 2007-08
STERLING ADDLIFE INDIA LTD.,AHMEDABAD vs THE DCIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2479/AHD/2017[2013-2014]Status: Disposed11/5/2018AY 2013-2014
M/S. SUZLON STRUCTURES LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2348/AHD/2017[2013-14]Status: Disposed11/5/2018AY 2013-14
M/S. RADIX WEB,AHMEDABAD vs THE DCIT., CIRCLE-5(2), AHMEDABAD
ITA 2051/AHD/2017[2013-14]Status: Disposed11/5/2018AY 2013-14
SMT. KASHIBEN SHANTILAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD
ITA 3451/AHD/2016[2008-09]Status: Disposed11/5/2018AY 2008-09
SHRI SHANTIBHAI P. PATEL (HUF),AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(8), AHMEDABAD
ITA 3450/AHD/2016[2007-08]Status: Disposed11/5/2018AY 2007-08
SMT. KASHIBEN SHANTILAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD
ITA 3449/AHD/2016[2007-08]Status: Disposed11/5/2018AY 2007-08
SHRI MAHESHBHAI SHANTIBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(8), AHMEDABAD
ITA 3447/AHD/2016[2008-09]Status: Disposed11/5/2018AY 2008-09
