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ITAT Ahmedabad Bench

14,605 judgments

SARITA SANGAM SOCIETY,VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), VADODARA

ITA 3562/AHD/2016[2013-14]Status: Disposed16/5/2018AY 2013-14

BISAZZA INDIA LIMITED,MEHSANA vs THE INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD

ITA 3543/AHD/2016[2012-13]Status: Disposed16/5/2018AY 2012-13

THE DCIT, CIRCLE-5, BARODA vs M/S. OM DEVELOPERS, BARODA

ITA 353/AHD/2016[2008-09]Status: Disposed16/5/2018AY 2008-09

ANKLAV MERCANTILE CO.-OP. CREDIT SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1(3)(1), ANAND

ITA 3128/AHD/2016[2012-13]Status: Disposed16/5/2018AY 2012-13

SHRI MAHESH A. VORA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(3), AHMEDABAD

ITA 2217/AHD/2016[2012-13]Status: Disposed16/5/2018AY 2012-13

THE ITO, (EXEMPTIONS), WARD-1, AHMEDABAD vs NATIONAL INNOVATION FOUNDATION INDIA, AHMEDABAD

ITA 2205/AHD/2016[2012-13]Status: Disposed16/5/2018AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, AHMEDABAD vs THE KANTILAL JAIKISHANDAS CHOKSI CHARITABLE TRUST, AHMEDABAD

ITA 1909/AHD/2016[2012-13]Status: Disposed16/5/2018AY 2012-13

PATAN JILLA SHIKSHAN SAMITINI PRATHMIK SHALAONA SHIKSHAKONI DHIRAN & GRAHAK SAHAKARI MANDALI LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN

ITA 2765/AHD/2014[2011-12]Status: Disposed16/5/2018AY 2011-12

THE ACIT, CIRCLE-1, BHAVNAGAR vs M/S. VITCOS TRANSPORTATION PVT. LTD., BHAVNAGAR

ITA 2713/AHD/2014[2010-11]Status: Disposed16/5/2018AY 2010-11

SEAL FOR LIFE INDIA PVT. LTD., (FORMERLY KNOWN AS BERRY PLASTICS PVT. LTD.),VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), VADODARA

ITA 675/AHD/2017[2009-10]Status: Disposed15/5/2018AY 2009-10

SEAL FOR LIFE INDIA PVT. LTD., (FORMERLY KNOWN AS BERRY PLASTICS PVT. LTD.),VADODARA vs THE DY. CIT, CIRCLE-1(1), VADODARA

ITA 1777/AHD/2017[2012-13]Status: Disposed15/5/2018AY 2012-13

THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs M/S. K. PATEL CHEMO PHARMA PVT. LTD., ANKLESHWAR

ITA 113/AHD/2017[2012-13]Status: Disposed15/5/2018AY 2012-13

THE DCIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs M/S. GUJARAT ENVIRONMENT SERVICE SOCIETY, ANAND

ITA 3564/AHD/2016[2012-13]Status: Disposed15/5/2018AY 2012-13

SHRI AJAY KAILASHCHANDRA KANODIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(1), AHMEDABAD

ITA 3528/AHD/2016[2012-13]Status: Disposed15/5/2018AY 2012-13

THE ITO, WARD-2(1)(1), AHMEDABAD vs M/S. EXCEL CHEMICALS INDIA PVT. LTD., AHMEDABAD

ITA 2570/AHD/2016[2013-14]Status: Disposed15/5/2018AY 2013-14

THE DY. COMMISSIONER OF INCOME TAX, PATAN CIRCLE, PATAN vs M/S. RANJIT BUILDCON LTD., UNJHA

ITA 1831/AHD/2016[2011-12]Status: Disposed15/5/2018AY 2011-12

YASH ORGANIZERS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-8, AHMEDABAD

ITA 413/AHD/2015[2011-12]Status: Disposed15/5/2018AY 2011-12

VIMALACHAL PRINT & PACK PVT. LTD.,AHMEDABAD vs THE JT. CIT, RANGE-8, AHMEDABAD

ITA 2217/AHD/2015[2011-12]Status: Disposed15/5/2018AY 2011-12

THE DCIT, CIRCLE-6, AHMEDABAD vs M/S. TECHNO INDUSTRIES, AHMEDABAD

ITA 1019/AHD/2015[2011-12]Status: Disposed15/5/2018AY 2011-12

SHRI MUKESH NATVARLAL NAGRALAWALA,DAHOD vs THE ACIT(OSD), PANCHAMAHAL RANGE, GODHRA

ITA 592/AHD/2014[2010-11]Status: Disposed15/5/2018AY 2010-11