SEAL FOR LIFE INDIA PVT. LTD., (FORMERLY KNOWN AS BERRY PLASTICS PVT. LTD.),VADODARA vs. THE DY. CIT, CIRCLE-1(1), VADODARA

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ITA 1777/AHD/2017Status: DisposedITAT Ahmedabad15 May 2018AY 2012-132 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The assessee's counsel informed the tribunal that they did not wish to press the grounds raised in the appeal. Consequently, the tribunal dismissed the appeal.

What were the facts?

The assessee, Seal For Life India Pvt. Ltd., filed an appeal against the order of the CIT(A) for the assessment year 2012-13. The appeal was filed under section 143(3) read with section 92CA of the Income Tax Act.

What were the issues?

The primary issue was whether the grounds raised by the assessee in their appeal were to be pressed. The assessee chose not to press the grounds.

Which sections of the Income-tax Act were involved?

Section 143(3),Section 92CA

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, AHMEDABAD ‘D’ BENCH, AHMEDABAD

Per Pramod Kumar, AM:

1.

By way of this appeal, the assessee appellant has challenged correctness of the

order dated 08.05.2017 passed by the learned CIT(A) in the matter of assessment

under section 143(3) r.w.s. 92CA of the Income Tax Act 1961, for the assessment year

2012-13.

2.

At the time of hearing, Learned Counsel for the assessee submitted that he does

not wish to press the grounds raised in the appeal. The appeal filed by the assessee is,

therefore, dismissed as not pressed.

ITA No.1777/Ahd/2017 Assessment Year: 2012-13 Page 2 of 2 3. In the result, appeal filed by the assessee is dismissed. Pronounced in the open court on this 15th day of May, 2018.

Sd/- Sd/- Ms. Madhumita Roy Pramod Kumar Judicial Member) (Accountant Member) Dated: 15th May, 2018.

PBN/*

Copies to: (1) The appellant (2) The respondent (3) CIT (4) CIT(A) (5) DR (6) Guard File

By order

Assistant Registrar Income Tax Appellate Tribunal Ahmedabad benches, Ahmedabad

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