← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE DY. CIT., CIRCLE-1(1)(1), VADODARA vs GUJARAT STATE FERTILIZERS & CHEMICALS LTD., VADODARA
ITA 2534/AHD/2016[2009-10]Status: Disposed23/5/2018AY 2009-10
GUJARAT STATE FERTILIZERS & CHEMICALS LTD.,VADODARA vs THE ADDL.CIT, RANGE-1, BARODA
ITA 1286/AHD/2015[2007-08]Status: Disposed23/5/2018AY 2007-08
THE DHANLAXMI CO. OP. CREDIT SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-5, ANAND
ITA 7/AHD/2017[2012-13]Status: Disposed22/5/2018AY 2012-13
THE NAVDEEP CO. OP. CREDIT SOCIETY LTD.,MAHISAGAR vs THE INCOME TAX OFFICER, VADODARA
ITA 5/AHD/2017[2013-14]Status: Disposed22/5/2018AY 2013-14
MONARCH DYESTUFF INDUSTRIES & EXPORTS LTD.,AHMEDABAD vs THE JT.CIT, RANGE-2(1), AHMEDABAD
ITA 398/AHD/2016[2009-10]Status: Disposed22/5/2018AY 2009-10
MONARCH DYESTUFF INDUSTRIES & EXPORTS LTD.,AHMEDABAD vs THE JT.CIT, RANGE-2(1), AHMEDABAD
ITA 397/AHD/2016[2009-10]Status: Disposed22/5/2018AY 2009-10
THE DCIT, CIRCLE-1(2), BARODA vs SHRI SURESH PRASAD H. YADAV, BARODA
ITA 3079/AHD/2016[2011-12]Status: Disposed22/5/2018AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA vs M/S. BUNDY INDIA LTD., BARODA
ITA 2892/AHD/2016[2008-09]Status: Disposed22/5/2018AY 2008-09
AQUAFIL POLYMERS CO.PVT.LTD.,AHMEDABAD vs THE DY.CIT, TDS CIRCLE, AHMEDABAD
ITA 684/AHD/2015[2011-12]Status: Disposed22/5/2018AY 2011-12
DHALL ENTERPRISES & ENGINEERS PVT. LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD
ITA 2529/AHD/2016[2013-14]Status: Disposed21/5/2018AY 2013-14
THE ACIT, CIRCLE-1(3), AHMEDABAD vs THE KALUPUR COMMERCIAL CO.-OP. BANK LTD, AHMEDABAD
ITA 2124/AHD/2016[2012-13]Status: Disposed21/5/2018AY 2012-13
THE KALUPUR COMMERCIAL CO.OP. BANK LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX,CIRCLE-1(3), AHMEDABAD
ITA 1818/AHD/2016[2012-13]Status: Disposed21/5/2018AY 2012-13
SARABHAI HOLDINGS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-8, AHMEDABAD
ITA 2327/AHD/2015[2011-12]Status: Disposed21/5/2018AY 2011-12
M/S. MADHU MACHINES & SYSTEMS PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 2735/AHD/2014[2011-12]Status: Disposed21/5/2018AY 2011-12
CITIZENS CO. OP. CREDIT SOCIETY LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(1), VADODARA
ITA 3518/AHD/2016[2013-14]Status: Disposed18/5/2018AY 2013-14
EAGLE STEEL INDUSTRIES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(1), AHMEDABAD
ITA 3151/AHD/2016[2013-14]Status: Disposed18/5/2018AY 2013-14
N.R. TECHNOLOGIES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-3(1)(1), AHMEDABAD
ITA 3055/AHD/2016[2013-14]Status: Disposed18/5/2018AY 2013-14
PNK OVERSEAS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(4), AHMEDABAD
ITA 1405/AHD/2017[2012-13]Status: Disposed18/5/2018AY 2012-13
SHRI DINESH BHAILALBHAI PATEL,ANAND vs THE DY.CIT, INTL. TAXN., VADODARA
ITA 249/AHD/2018[2012-13]Status: Disposed16/5/2018AY 2012-13
SHRI KAMLESH BHAILALBHAI PATEL,ANAND vs THE DY.CIT, INTL. TAXN., VADODARA
ITA 247/AHD/2018[2012-13]Status: Disposed16/5/2018AY 2012-13
