← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE KALUPUR COMMERCIAL CO.OP. BANK LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE-7, AHMEDABAD
ITA 1234/AHD/2016[2011-12]Status: Disposed25/5/2018AY 2011-12
SUJAG FINE CHEMICALS PVT.LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 3528/AHD/2015[2007-08]Status: Disposed25/5/2018AY 2007-08
SUJAG FINE CHEMICALS PVT.LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 3527/AHD/2015[2004-05]Status: Disposed25/5/2018AY 2004-05
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs M/S. THE GRAND BHAGWATI BANQUESTS AND HOTELS LTD., AHMEDABAD
ITA 2528/AHD/2016[2009-10]Status: Disposed24/5/2018AY 2009-10
THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD vs M/S. GUJARAT MICROWAX LTD., AHMEDABAD
ITA 2503/AHD/2016[2013-14]Status: Disposed24/5/2018AY 2013-14
THE ACIT, CIRCLE 1(3), AHMEDABAD vs SMT. NEETABEN RAJENDRA SETH, AHMEDABAD
ITA 2484/AHD/2016[2012-13]Status: Disposed24/5/2018AY 2012-13
THE ACIT, CIRCLE-7(2), AHMEDABAD vs M/S. ISOTEX CORPORATION, AHMEDABAD
ITA 2479/AHD/2016[2012-13]Status: Disposed24/5/2018AY 2012-13
THE DCIT, CIRCLE- 1(1)(1), AHMEDABAD vs M/S. ASIAN TILES LTD., AHMEDABAD
ITA 3620/AHD/2015[2006-07]Status: Disposed24/5/2018AY 2006-07
SHRI RAJESH P. SHAH, HUF,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(4), AHMEDABAD
ITA 1431/AHD/2014[2009-10]Status: Disposed24/5/2018AY 2009-10
THE CITIZEN'S CREDIT CO. OP. CREDIT SOCIETY LTD.,PANCHMAHAL vs THE INCOME TAX OFFICER, WARD-2, VADODARA
ITA 3/AHD/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
SHRI JALARAM MAHILA CO. OP. CREDIT SOCIETY LTD. vs THE INCOME TAX OFFICER, WARD-3(1)(2), BARODA
ITA 3358/AHD/2016[2013-14]Status: Disposed23/5/2018AY 2013-14
DISHMAN PHARMACEUTICALS & CHEMICALS LIMITED,AHMEDABAD vs THE ACIT, (OSD),RANGE-1, AHMEDABAD
ITA 3086/AHD/2013[2006-07]Status: Disposed23/5/2018AY 2006-07
THE ACIT,(OSD)RANGE-1, AHMEDABAD vs M/S. DISHMAN PHARMACEUTICALS & CHEMICALS LTD., AHMEDABAD
ITA 2957/AHD/2013[2006-07]Status: Disposed23/5/2018AY 2006-07
THE DCIT(OSD)RANGE-1, AHMEDABAD vs DISHMAN PHARMACEUTICALS & CHEMICALS LTD., AHMEDABAD
ITA 817/AHD/2011[2006-07]Status: Disposed23/5/2018AY 2006-07
DISHMAN PHARMACEUTICALS & CHEMICALS LTD.,AHMEDABAD vs THE ACIT.,(OSD)RANGE-1, AHMEDABAD
ITA 773/AHD/2011[2006-07]Status: Disposed23/5/2018AY 2006-07
THE DCIT(OSD)RANGE-1, AHMEDABAD vs DISHMAN PHARMACEUTICALS & CHEMICALS LTD., AHMEDABAD
ITA 692/AHD/2011[2005-06]Status: Disposed23/5/2018AY 2005-06
THE AMOD CO. OP. CREDIT SOCIETY LIMITED,ANAND vs THE INCOME TAX OFFICER, WARD-1(3)(1), PETLAD
ITA 3216/AHD/2016[2013-14]Status: Disposed23/5/2018AY 2013-14
ANYONYA SAHAYAK SAHAKARI MANDALI LTD.,PETLAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), VADODARA
ITA 3215/AHD/2016[2013-14]Status: Disposed23/5/2018AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), AHMEDABAD vs M/S. VIMAL OIL & FOODS LTD., AHMEDABAD
ITA 3134/AHD/2016[2008-09]Status: Disposed23/5/2018AY 2008-09
THE KARAMSAD NAGRIK CO. OP. CREDIT SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-2, ANAND
ITA 2985/AHD/2016[2012-13]Status: Disposed23/5/2018AY 2012-13