← All Benches

ITAT Ahmedabad Bench

14,605 judgments

ITO, WARD-1(3)(2), VADODARA vs SHRI KAMAL KUMAR AGARWAL, VADODARA

ITA 1987/AHD/2015[2010-11]Status: Disposed4/6/2018AY 2010-11

DANIEL MEASUREMENT SOLUTIONS PVT.LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA

ITA 2331/AHD/2014[2008-09]Status: Disposed4/6/2018AY 2008-09

ASTRON PAPER & BOARD MILL LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(4), AHMEDABAD

ITA 523/AHD/2017[2013-14]Status: Disposed31/5/2018AY 2013-14

THE DY. CIT., ANAND CIRCLE, ANAND vs M/S. PWS ENGINEERING PVT. LTD., ANAND

ITA 520/AHD/2017[2012-13]Status: Disposed31/5/2018AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD vs M/S. DCOM SYSTEMS PVT. LTD., AHMEDABAD

ITA 43/AHD/2017[2013-14]Status: Disposed31/5/2018AY 2013-14

GUPTA ARVIND LAKHANLAL,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(5), AHMEDABAD

ITA 141/AHD/2017[2012-13]Status: Disposed31/5/2018AY 2012-13

THE ACIT, (EXEMPTIONS), CIRCLE-1, AHMEDABAD vs STATE EXAMINATION BOARD, GANDHINAGAR

ITA 3271/AHD/2016[2009-10]Status: Disposed31/5/2018AY 2009-10

M/S. S & K DIAMONDS,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD

ITA 2515/AHD/2016[2013-14]Status: Disposed31/5/2018AY 2013-14

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), AHMEDABAD vs REAL STRIPS LTD., AHMEDABAD

ITA 2255/AHD/2016[2012-13]Status: Disposed31/5/2018AY 2012-13

STHAPATI ARCHITECTURE AND INTERIORS PVT.LTD.,AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 2361/AHD/2015[2011-12]Status: Disposed31/5/2018AY 2011-12

SHRI DHARMENDRASINH R.VAGHELA,BARODA vs THE ADDL.CIT, RANGE-2, BARODA

ITA 2444/AHD/2014[2009-10]Status: Disposed31/5/2018AY 2009-10

SHRI DHARMENDRASINH R.VAGHELA,BARODA vs THE INCOME TAX OFFICER, WARD-2(1), BARODA

ITA 2443/AHD/2014[2008-09]Status: Disposed31/5/2018AY 2008-09

DECISION CRAFT ANALYTICS LTD. ( NOW MERGED WITH AUDIENCE MEASUREMENT AND ANALYTICS PVT. LTD. ),AHMEDABAD vs THE DY.CIT.,(OSD),RANGE-1, AHMEDABAD

ITA 2336/AHD/2014[2006-07]Status: Disposed31/5/2018AY 2006-07

THE DCIT(OSD)-I, CIRCLE-4, AHMEDABAD vs MONO STEEL INDIA LTD., BHAVNAGAR

ITA 1925/AHD/2014[2009-10]Status: Disposed29/5/2018AY 2009-10

MONO STEEL (INDIA) LTD.,BHAVNAGAR vs THE JT. CIT, RANGE-4, AHMEDABAD

ITA 1779/AHD/2014[2009-10]Status: Disposed29/5/2018AY 2009-10

SHRENO LIMITED,BARODA vs THE ACIT, CIRCLE-4, NOW CIRCLE-2(1)(1), BARODA

ITA 251/AHD/2016[2011-12]Status: Disposed25/5/2018AY 2011-12

THE ACIT, CIRCLE-1(3), AHMEDABAD vs THE KALUPUR COMMERCIAL CO.-OP. BANK LTD, AHMEDABAD

ITA 1934/AHD/2016[2011-12]Status: Disposed25/5/2018AY 2011-12

THE DY. COMMISSIONER OF INCOME TAX, SABARKANTHA CIRCLE, HIMATNAGAR vs THE SABARKANTHA DISTRICT CENTRAL CO.-OP. MILK PRODUCERS UNION LTD., HIMATNAGAR

ITA 1905/AHD/2016[2012-13]Status: Disposed25/5/2018AY 2012-13

THE ACIT, CIRCLE-5(2), AHMEDABAD vs M/S. RIVER VIEW HOTELS, AHMEDABAD

ITA 1799/AHD/2016[2012-13]Status: Disposed25/5/2018AY 2012-13

THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs AAGAM INFRABUILD PVT. LTD., AHMEDABAD

ITA 1762/AHD/2016[2012-13]Status: Disposed25/5/2018AY 2012-13