← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI ROBIN NIRANJANBHAI PATEL,KHEDA vs ITO, WARD-5, NADIAD
ITA 652/AHD/2018[2010-11]Status: Disposed25/6/2018AY 2010-11
THE ACIT,(OSD)CIRCLE-8, AHMEDABAD vs TANTI HOLDING PVT.LTD., GANDHINAGAR
ITA 2025/AHD/2012[2009-10]Status: Disposed25/6/2018AY 2009-10
M/S. SKAPS INDUSTRIES INDIA PVT. LTD.,AHMEDABAD vs ITO, INTL-II, AHMEDABAD
ITA 479/AHD/2018[2014-15]Status: Disposed14/6/2018AY 2014-15
SKAPS INDUSTRIES INDIA PVT. LTD.,AHMEDABAD vs ITO, INTL-II, AHMEDABAD
ITA 478/AHD/2018[2013-14]Status: Disposed14/6/2018AY 2013-14
THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD vs THE BHUJ MERCANTILE CO. OP. BANK LTD., AHMEDABAD
ITA 2829/AHD/2016[2009-10]Status: Disposed14/6/2018AY 2009-10
AJITBHAI JESHINGBHAI SHAH, HUF,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 2724/AHD/2016[2013-14]Status: Disposed14/6/2018AY 2013-14
SHRI BALKESH A. PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD-7(2)(1), AHMEDABAD
ITA 2496/AHD/2016[2011-12]Status: Disposed14/6/2018AY 2011-12
SMT. SUMITRADEVI SHAH,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 2453/AHD/2016[2013-14]Status: Disposed14/6/2018AY 2013-14
UNITY ORGANICS PVT. LTD.,AHMEDABAD vs THE DY.COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), AHMEDABAD
ITA 1265/AHD/2016[2012-13]Status: Disposed14/6/2018AY 2012-13
LOPAMUDRA JAYENDRABHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(2), AHMEDABAD
ITA 3538/AHD/2016[2011-12]Status: Disposed12/6/2018AY 2011-12
THE ITO, WARD-9(2), AHMEDABAD vs M/S. DHARMAJA INFRASTRUCTURE, AHMEDABAD
ITA 1862/AHD/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
THE ITO, WARD-5(2), AHMEDABAD vs PARRY ENGINNERING & ELECTRONICS PVT.LTD., AHMEDABAD
ITA 1034/AHD/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
THE ACIT, CIRCLE-5, AHMEDABAD vs PARRY ENGINNERING & ELECTRONICS PVT.LTD., AHMEDABAD
ITA 1033/AHD/2015[2010-11]Status: Disposed6/6/2018AY 2010-11
ADMARK POLYCOATS PVT. LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 3395/AHD/2014[2011-12]Status: Disposed6/6/2018AY 2011-12
AMMAN APOLLO INDIA PVT. LTD., (PREVIOUSLY KNOWN AS APOLLO CONSTRUCTION EQUIPMENT LTD.),AHMEDABAD vs THE DY.CIT, MEHSANA CIRCLE, MEHSANA
ITA 3339/AHD/2014[2011-12]Status: Disposed6/6/2018AY 2011-12
THE ITO, WARD-5(4), BARODA vs M/S. SHUBHAM ENTERPRISE, BARODA
ITA 3016/AHD/2014[2010-11]Status: Disposed6/6/2018AY 2010-11
LAKSHMI STEEL ROLLING MILLS (UNIT-II),BHAVNAGAR vs THE JT. CIT, RANGE-2, BHAVNAGAR
ITA 2590/AHD/2014[2010-11]Status: Disposed6/6/2018AY 2010-11
TUDOR INDIA LIMITED,GANDHINAGAR vs THE ACIT.,GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 2585/AHD/2014[2009-10]Status: Disposed6/6/2018AY 2009-10
THE DY. CIT, (OSD), RANGE-1, AHMEDABAD vs M/S. CADILA HEALTHCARE LTD., AHMEDABAD
ITA 2413/AHD/2014[2005-06]Status: Disposed6/6/2018AY 2005-06
SHIVA SPECIFIC FAMILY TRUST,AHMEDABAD vs THE ACIT, (OSD),CIRCLE-10, AHMEDABAD
ITA 1106/AHD/2014[2002-03]Status: Disposed6/6/2018AY 2002-03
