← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SMT. RANJAN HASMUKHRAI GOGLANI,AHMEDABAD vs THE ITO, WARD-3(2)(4), AHMEDABAD
ITA 1196/AHD/2018[2013-14]Status: Disposed26/6/2018AY 2013-14
D.L. ASHISH FOUNDATION TRUST,AHMEDABAD vs THE ITO, (EXEMPTIONS) WARD-1, AHMEDABAD
ITA 1017/AHD/2018[2014-15]Status: Disposed26/6/2018AY 2014-15
GLADDER CERAMICS LIMITED,SABARKANTHA vs THE DY. CIT., S.K. CIRCLE, SABARKANTHA
ITA 827/AHD/2017[2007-08]Status: Disposed26/6/2018AY 2007-08
GLOBAL TRADING & INVESTMENT,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 271/AHD/2017[2013-14]Status: Disposed26/6/2018AY 2013-14
SHRI SUNIL SHAMDAS MAGANI,MUMBAI vs THE INCOME TAX OFFICER, WARD-1(2)(5), VADODARA
ITA 265/AHD/2017[2010-11]Status: Disposed26/6/2018AY 2010-11
VAIDEEKA SAMAJAN TRUST,AHMEDABAD vs THE ITO, WARD-2, AHMEDABAD
ITA 2190/AHD/2017[2013-14]Status: Disposed26/6/2018AY 2013-14
THE VIJAYNAGAR NAGRIK SAHAKARI SARAFI CO.OP. MANDALI LTD.,SABARKANTHA vs ITO S.K.WARD-2, HIMATNAGAR
ITA 2185/AHD/2017[2014-15]Status: Disposed26/6/2018AY 2014-15
ROHIT BABULAL PATEL, (PROP M/S. STAR ENTERPRISE & IND.),AHMEDABAD vs ITO, WARD-5(2)(4), AHMEDABAD
ITA 859/AHD/2018[2013-14]Status: Disposed25/6/2018AY 2013-14
NIKUNJ H. DAVE (BHAGYALAXMI ENTERPRISE),AHMEDABAD vs THE ITO, WARD-5(2)(1), AHMEDABAD
ITA 60/AHD/2018[2014-15]Status: Disposed25/6/2018AY 2014-15
KESARI PRINTERS LTD.,AHMEDABAD vs ITO, WARD-2(1)(2), AHMEDABAD
ITA 1300/AHD/2018[2016-17]Status: Disposed25/6/2018AY 2016-17
SHRI ANIL SHAMBHUBHAI PATEL,AHMEDABAD vs ITO, WARD-6(1)(2), AHMEDABAD
ITA 1247/AHD/2018[2010-11]Status: Disposed25/6/2018AY 2010-11
SHRI DINESHCHANDRA M. SHAH,MEHSANA vs THE ITO, WARD-1, MEHSANA
ITA 2363/AHD/2017[2014-15]Status: Disposed25/6/2018AY 2014-15
SHRI DINESHCHANDRA M. SHAH,MEHSANA vs THE ITO, WARD-1, MEHSANA
ITA 2362/AHD/2017[2013-14]Status: Disposed25/6/2018AY 2013-14
JITENDRASINGH JIVANJI CHAVDA,MEHSANA vs ITO,WARD-2, MEHSANA
ITA 2324/AHD/2017[2008-09]Status: Disposed25/6/2018AY 2008-09
PARMANAND SWETAMBAR MURTI PUJAK JAIN TRUST,AHMEDABAD vs ITO (EXEM.), WARD-2, AHMEDABAD
ITA 1799/AHD/2017[2013-14]Status: Disposed25/6/2018AY 2013-14
THE DCIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. DYNEMIC PRODUCTS LTD., AHMEDABAD
ITA 325/AHD/2016[2012-13]Status: Disposed25/6/2018AY 2012-13
SHRI ANILKUMAR M. JAIN,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 2455/AHD/2016[2004-05]Status: Disposed25/6/2018AY 2004-05
SHRI RAMCHANDRA B. FINAVIYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(4), AHMEDABAD
ITA 2400/AHD/2016[2012-13]Status: Disposed25/6/2018AY 2012-13
SHRI ASHUTOSH YASHWANT SHUKLA,AHMEDABAD vs THE DY.CIT, CIRCLE-I, AHMEDABAD
ITA 1159/AHD/2014[2010-11]Status: Disposed25/6/2018AY 2010-11
DHARMESH K. PATEL,AHMEDABAD vs ITO, WARD-2(2)(1), AHMEDABAD
ITA 825/AHD/2018[2013-14]Status: Disposed25/6/2018AY 2013-14