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ITAT Ahmedabad Bench

14,605 judgments

SUZLON ENERGY LTD.,AHMEDABAD vs THE DCIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 765/AHD/2018[2014-15]Status: Disposed27/6/2018AY 2014-15

SUZLON ENERGY LTD.,AHMEDABAD vs THE DCIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 764/AHD/2018[2013-14]Status: Disposed27/6/2018AY 2013-14

SHRI SUSHILKUMAR ROSHANLAL JAIN,AHMEDABAD vs THE DCIT, CIRCLE-6(1), AHMEDABAD

ITA 1172/AHD/2018[2012-13]Status: Disposed27/6/2018AY 2012-13

PARAM MAHENDRABHAI PATEL,AHMEDABAD vs ITO, WARD-3(3)(4), AHMEDABAD

ITA 1168/AHD/2018[2013-14]Status: Disposed27/6/2018AY 2013-14

M/S ASK ME LAB CON SERVICES PVT LTD.,AHMEDABAD vs ITO, WARD-1(1)(4), AHMEDABAD

ITA 2183/AHD/2017[2014-15]Status: Disposed27/6/2018AY 2014-15

GAYATRI DAIRY PRODUCTS PVT.LTD.,AHMEDABAD vs THE DCIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 2047/AHD/2017[2014-15]Status: Disposed27/6/2018AY 2014-15

LATE SHRI RANCHHODBHAI R. JETANI, (THROUGH LEGAL HEIR SHRI DILIP R JETANI ),AHMEDBAD vs ITO, WARD, 1(5), BHAVNAGAR

ITA 2009/AHD/2017[2014-15]Status: Disposed27/6/2018AY 2014-15

SHRI SANJAY K. BISHNOI,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), AHMEDABAD

ITA 1321/AHD/2017[2013-14]Status: Disposed27/6/2018AY 2013-14

NETWEB SOFTWARE PVT. LTD.,VADODARA vs THE ACIT, CIRCLE-4, VADODARA

ITA 335/AHD/2016[2011-12]Status: Disposed27/6/2018AY 2011-12

SHROFF OIL MANUFATURING CO. PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-4(1), VADODARA

ITA 2691/AHD/2016[2012-13]Status: Disposed27/6/2018AY 2012-13

ATAM MANOHAR SHIP BREAKERS PVT. LTD.,BHAVNAGAR vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1, BHAVNAGAR

ITA 2480/AHD/2016[2012-13]Status: Disposed27/6/2018AY 2012-13

THE ITO, WARD-2(1)(4), AHMEDABAD vs M/S. M.G.F. GROWTH RESEARCH AND INVESTMENT LTD., AHMEDABAD

ITA 2311/AHD/2016[2009-10]Status: Disposed27/6/2018AY 2009-10

D.B. CORP. LIMITED,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD

ITA 2013/AHD/2016[2012-13]Status: Disposed27/6/2018AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD vs M/S. D.B. CORP. LTD., AHMEDABAD

ITA 2009/AHD/2016[2012-13]Status: Disposed27/6/2018AY 2012-13

THE DCIT, CIRCLE-1(1), VADODARA vs M/S. ADITYA FORGE LIMITED, VADODARA

ITA 104/AHD/2016[2011-12]Status: Disposed27/6/2018AY 2011-12

ASIAN PETROPRODUCTS & EXPORTS LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA

ITA 573/AHD/2015[2005-06]Status: Disposed27/6/2018AY 2005-06

M/S. R.K. INDUSTRIES,AHMEDABAD vs THE ACIT.,CIRCLE-6, AHMEDABAD

ITA 3018/AHD/2013[2010-11]Status: Disposed27/6/2018AY 2010-11

GUJARAT ENERGY TRANSMISSION CORPN.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(1), BARODA

ITA 2717/AHD/2013[2009-10]Status: Disposed27/6/2018AY 2009-10

ANKUSH FINSTOCK LIMITED,AHMEDABAD vs THE ITO, WARD-1(1)(2), AHMEDABAD

ITA 689/AHD/2018[2009-10]Status: Disposed26/6/2018AY 2009-10

AJAY BALDEVBHAI PATEL,AHMEDABAD vs THE ITO, WARD-3(3)(11), AHMEDABAD

ITA 1340/AHD/2018[2009-10]Status: Disposed26/6/2018AY 2009-10