← All Benches
ITAT Ahmedabad Bench
14,605 judgments
M/S. GARVI GUJARAT (PUBLICATION) LTD. (C/O. AMG BUSINESS SOLUTIONS PVT. LTD),AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 385/AHD/2018[2008-09]Status: Disposed4/7/2018AY 2008-09
DAYABHAI L PATEL,HIMATNAGAR vs ITO, S.K.,WARD-4, HIMATNAGAR
ITA 233/AHD/2018[2014-15]Status: Disposed4/7/2018AY 2014-15
ROQUETTE RIDDHI SIDDHI PRIVATE LTD.,AHMEDABAD vs DCIT, CIRCLE-(3)(1)(2), AHMEDABAD
ITA 117/AHD/2018[2013-14]Status: Disposed4/7/2018AY 2013-14
SHRI PARTHSINH SAJJANSINH GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(5), BHAVNAGAR
ITA 932/AHD/2017[2011-12]Status: Disposed4/7/2018AY 2011-12
VINODKUMAR S TOTLA,AHMEDABAD vs ITO, WARD-7(1)(4), AHMEDABAD
ITA 1927/AHD/2017[2011-12]Status: Disposed4/7/2018AY 2011-12
SHEFIELD TECHNOPLAST PVT. LTD.,VADODARA vs THE JT. CIT, TDS RANGE, VADODARA
ITA 1494/AHD/2017[2015-16]Status: Disposed4/7/2018AY 2015-16
KANIKA MASAND,BANALORE vs THE ITO, WARD 4(1)(5), VADODARA
ITA 1436/AHD/2017[2011-12]Status: Disposed4/7/2018AY 2011-12
NIVA INFRASTRUCTURE PVT. LTD,AHMEDABAD vs ITO, WARD-3(1)(1), AHMEDABAD
ITA 468/AHD/2018[2013-14]Status: Disposed3/7/2018AY 2013-14
M/S. AMG BUSINESS SOLUTION PVT.LTD.,AHMEDABAD vs ITO, WARD-1(1)(1), AHMEDABAD
ITA 451/AHD/2018[2013-14]Status: Disposed3/7/2018AY 2013-14
SHRI RISHIBHAI NITINBHAI SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 375/AHD/2018[2013-14]Status: Disposed3/7/2018AY 2013-14
SHRI BHOLABHAI HARGOVANDAS PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4, MEHSANA
ITA 574/AHD/2017[2012-13]Status: Disposed3/7/2018AY 2012-13
TRIPADA EDUCATION TRUST,AHMEDABAD vs THE ITO (EXEMPTION) WARD-2, AHMEDABAD
ITA 314/AHD/2017[2013-14]Status: Disposed3/7/2018AY 2013-14
BAPA SITARAM COMPANY,BHAVNAGAR vs ITO, WARD-1(1), BHAVNAGAR
ITA 2062/AHD/2017[2008-09]Status: Disposed3/7/2018AY 2008-09
MAHESH V. VARIA (PROP. JALARAM TRADERS),PANCHMAHAL vs THE INCOME TAX OFFICER, WARD-1, GODHRA
ITA 2055/AHD/2017[2013-14]Status: Disposed3/7/2018AY 2013-14
KAIVAL CREDIT CO. OP. SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-2, ANAND
ITA 144/AHD/2017[2013-14]Status: Disposed3/7/2018AY 2013-14
SHRI SAMIR TRIKAMLAL PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 882/AHD/2015[2011-12]Status: Disposed3/7/2018AY 2011-12
THE ITO, WARD-2(1)(2), AHMEDABAD vs KRONE FINSTOCK PVT. LTD., AHMEDABAD
ITA 2917/AHD/2015[2012-13]Status: Disposed3/7/2018AY 2012-13
DEVENDRA NARENDRABHAI THAKKER,AHMEDABAD vs ACIT, CIRCLE-5(2), AHMEDABAD
ITA 762/AHD/2018[2011-12]Status: Disposed28/6/2018AY 2011-12
PROFILE INDUSTRIES LIMITED,ANKLESHWAR vs ITO, WARD-3(1)(2), AHMEDABAD
ITA 951/AHD/2018[2014-15]Status: Disposed27/6/2018AY 2014-15
SHRI RISHI NITINBHAI SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 781/AHD/2018[2012-13]Status: Disposed27/6/2018AY 2012-13