← All Benches
ITAT Ahmedabad Bench
14,605 judgments
AASTHA AURUM LTD.,AHMEDABAD vs ITO, WARD-1(1)(1), AHMEDABAD
ITA 2216/AHD/2017[2014-15]Status: Disposed9/7/2018AY 2014-15
KEVDABAUG NAVAPURA SAHAKARI MANDLI LTD.,BARODA vs ITO, WARD 3(1)(3), BARODA
ITA 2158/AHD/2017[2013-14]Status: Disposed9/7/2018AY 2013-14
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1)(1), BARODA
ITA 2076/AHD/2017[2010-11]Status: Disposed9/7/2018AY 2010-11
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1)(1), BARODA
ITA 2075/AHD/2017[2009-10]Status: Disposed9/7/2018AY 2009-10
THE HARSIDDHI CO.OP. CREDIT SOCIETY LTD.,MAHISAGAR vs THE ITO, LUNAWAD
ITA 1863/AHD/2017[2014-15]Status: Disposed9/7/2018AY 2014-15
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs M/S. ZYDUS HOSPIRA ONCOLOGY PVT. LTD., AHMEDABAD
ITA 81/AHD/2016[2011-12]Status: Disposed9/7/2018AY 2011-12
THE ITO, WARD-2(1), VADODARA vs SHRI KARSANBHAI SODHABHAI RATHOD, BARODA
ITA 557/AHD/2016[2009-10]Status: Disposed9/7/2018AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD vs GLOBAL GLASS & INDUSTRIES LTD., AHMEDABAD
ITA 2182/AHD/2016[2013-14]Status: Disposed9/7/2018AY 2013-14
PATAN JILLA SHIKSHAN SAMITINI PRATHMIK SHALAONA SHIKSHAKONI DHIRAN & GRAHAK SAHAKARI MANDALI LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 1660/AHD/2016[2012-13]Status: Disposed9/7/2018AY 2012-13
THE DY. CIT, CIRCLE-3(1)(2), AHMEDABAD vs M/S. RAJESH MALLEABLES LTD., AHMEDABAD
ITA 16/AHD/2016[2012-13]Status: Disposed9/7/2018AY 2012-13
JEWEL CONSUMER CARE PVT.LIMITED,BARODA vs THE ACIT.,CIRCLE-1(2), BARODA
ITA 3437/AHD/2014[2011-12]Status: Disposed9/7/2018AY 2011-12
JEWEL CONSUMER CARE PVT.LIMITED,BARODA vs THE ACIT.,CIRCLE-1(2), BARODA
ITA 3436/AHD/2014[2010-11]Status: Disposed9/7/2018AY 2010-11
RAMILABEN K. PATEL,AHMEDABAD vs ITO, WARD-6(1)(3), AHMEDABAD
ITA 993/AHD/2018[2014-15]Status: Disposed6/7/2018AY 2014-15
IBRAHIM V. RAJ,VADODARA vs ITO, WARD-4(2)(2), VADODARA
ITA 858/AHD/2018[2011-12]Status: Disposed6/7/2018AY 2011-12
RISHABH SOFTWARE PVT. LTD,VADODARA vs DCIT, CIRCLE-2(1)(2), BARODA
ITA 848/AHD/2018[2014-15]Status: Disposed6/7/2018AY 2014-15
SHREE PANCHKUVA CLOTH MERCHANTS ASSOCIATION,AHMEDABAD vs ACIT (CPC), BANGALORE
ITA 828/AHD/2018[2015-16]Status: Disposed6/7/2018AY 2015-16
JYOTI D. PATEL,AHMEDABAD vs ITO, WARD-2(2)(2), AHMEDABAD
ITA 824/AHD/2018[2013-14]Status: Disposed6/7/2018AY 2013-14
ANKUSH FINSTOCK LIMITED,AHMEDABAD vs THE ITO, WARD-1(1)(2), AHMEDABAD
ITA 688/AHD/2018[2005-06]Status: Disposed6/7/2018AY 2005-06
ROSHANLAL MITTERSEN JAIN BALAJI CHARITABLE TRUST,AHMEDABAD vs THE INCOME TAX OFFICER (E), WARD-2, AHMEDABAD
ITA 444/AHD/2018[2013-14]Status: Disposed4/7/2018AY 2013-14
SHREE FUELS AND MINERALS,AHMEDABAD vs THE DCIT, CIRCLE-3(1)(2), AHMEDABAD
ITA 401/AHD/2018[2014-15]Status: Disposed4/7/2018AY 2014-15
