← All Benches

ITAT Ahmedabad Bench

14,605 judgments

THE ITO, WARD-1(2)(5), VADODARA vs M/S. PRAMUKH METAL QUARRY, VADODARA

ITA 2634/AHD/2015[2011-12]Status: Disposed23/7/2018AY 2011-12

MEHTA CAD CAM SYATEMS PVT LTD.,AHMEDABAD vs ACIT, CIRCLE-2(1)(2), AHMEDABAD

ITA 418/AHD/2018[2013-14]Status: Disposed18/7/2018AY 2013-14

DCIT, CENTRAL CIRCLE-2(3), AHMEDABAD vs M/S. RATNAMANI METALS & TUBES LIMITED, AHMEDABAD

ITA 1282/AHD/2018[2014-15]Status: Disposed18/7/2018AY 2014-15

THE ITO, WARD-1(1)(4), AHMEDABAD vs M/S. AMAZON TEXTILES PVT. LTD., AHMEDABAD

ITA 2233/AHD/2016[2012-13]Status: Disposed18/7/2018AY 2012-13

SHREE AKDANT STEEL ASSOCIATES,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(4), AHMEDABAD

ITA 402/AHD/2017[2013-14]Status: Disposed10/7/2018AY 2013-14

SARDAR CO. OP. CREDIT SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1(3)(1), PETLAD

ITA 3417/AHD/2016[2012-13]Status: Disposed10/7/2018AY 2012-13

THE ITO, WARD-3(2)(7), AHMEDABAD vs SHRI KIRITBHAI NAROTTAMDAS PATEL, AHMEDABAD

ITA 2676/AHD/2016[2012-13]Status: Disposed10/7/2018AY 2012-13

SMT. DIPABEN MAULIKKUMAR PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-1, MEHSANA

ITA 1936/AHD/2016[2013-14]Status: Disposed10/7/2018AY 2013-14

THE ITO, WARD-4(4), AHMEDABAD vs SHRI RAMESHWAR RAMNIVAS MANIYAR, AHMEDABAD

ITA 3206/AHD/2015[2011-12]Status: Disposed10/7/2018AY 2011-12

THE ITO, WARD-7(2), AHMEDABAD vs M/S. APT BUSINESS SERVICES (LLP), AHMEDABAD

ITA 2124/AHD/2013[2010-11]Status: Disposed10/7/2018AY 2010-11

ARMAN FINANCIAL SERVICES LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-1, AHMEDABAD

ITA 344/AHD/2012[2001-02]Status: Disposed10/7/2018AY 2001-02

ARMAN LEASE & FINANCE LTD.,AHMEDABAD vs THE ACIT,CIRCLE-1, AHMEDABAD

ITA 2051/AHD/2011[2002-03]Status: Disposed10/7/2018AY 2002-03

ASIF YUSUFBHAI CHHIPA,AHMEDABAD vs ITO, WARD-1(3)(1), AHMEDABAD

ITA 672/AHD/2018[2011-12]Status: Disposed9/7/2018AY 2011-12

M/S, S. P. SHAH,MUMBAI vs ITO, WARD-2(1), BHAVNAGAR

ITA 642/AHD/2018[2014-15]Status: Disposed9/7/2018AY 2014-15

THE DCIT, CIRCLE-6(1), AHMEDABAD vs M/S. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LTD., AHMEDABAD

ITA 816/AHD/2017[2012-13]Status: Disposed9/7/2018AY 2012-13

PRASAD INTERNATIONAL LTD.,AHMEDABAD vs THE DY. CIT., CIRCLE-3(1)(1), AHMEDABAD

ITA 814/AHD/2017[2013-14]Status: Disposed9/7/2018AY 2013-14

THE DCIT, PANCHMAHAL CIRCLE, PANCHMAHAL vs THE PANCHMAHAL STEEL LTD., PANCHMAHAL

ITA 634/AHD/2017[2013-14]Status: Disposed9/7/2018AY 2013-14

SURESHBHAI AMBALAL PATEL,GANDHINAGAR vs INCOME TAX OFFICER, WARD-4, GANDHINAGAR

ITA 2634/AHD/2017[2013-14]Status: Disposed9/7/2018AY 2013-14

ROHITBHAI CHANDULAL SHAH,AHMEDABAD vs ITO, WARD-5(3)(2), AHMEDABAD

ITA 2331/AHD/2017[2010-11]Status: Disposed9/7/2018AY 2010-11

NAYNABEN ROHITBHAI SHAH,AHMEDABAD vs ITO, WARD-5(3)(2), AHMEDABAD

ITA 2330/AHD/2017[2010-11]Status: Disposed9/7/2018AY 2010-11