← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE ITO, WARD-6(4), AHMEDABAD vs SHRI KIRITBHAI N. PATEL, AHMEDABAD
ITA 1471/AHD/2014[2010-11]Status: Disposed17/8/2018AY 2010-11
RATNAM METALS & TUBES LIMITED,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 2081/AHD/2016[2012-13]Status: Disposed14/8/2018AY 2012-13
CIL NOVA PETROCHEMICALS LTD.,AHMEDABAD vs DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(1)(2), AHMEDABAD
ITA 388/AHD/2016[2012-13]Status: Disposed13/8/2018AY 2012-13
THE ITO, WARD-1(2)(4), VADODARA vs M/S. PROGRESSIVE MARKETING DIVISION, VADODARA
ITA 3526/AHD/2016[2012-13]Status: Disposed13/8/2018AY 2012-13
OCEAN AGRO (INDIA) LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), AHMEDABAD
ITA 3365/AHD/2016[2013-14]Status: Disposed13/8/2018AY 2013-14
THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs HDB FINANCIAL SERVICES LIMITED, AHMEDABAD
ITA 3193/AHD/2016[2013-14]Status: Disposed13/8/2018AY 2013-14
JAVERBHAI GOVINDBHAI RABARI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(3), AHMEDABAD
ITA 1457/AHD/2016[2011-12]Status: Disposed13/8/2018AY 2011-12
PRASAD MULTI SERVICES PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD
ITA 960/AHD/2015[2011-12]Status: Disposed13/8/2018AY 2011-12
EAGLE STEEL INDUSTRIES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(1), AHMEDABAD
ITA 2871/AHD/2015[2012-13]Status: Disposed13/8/2018AY 2012-13
THE ACIT, CIRCLE-5, AHMEDABAD vs M/S. PRASAD MULTI SERVICES P. LTD., AHMEDABAD
ITA 1049/AHD/2015[2011-12]Status: Disposed13/8/2018AY 2011-12
THE DCIT, CIRCLE 9, AHMEDABAD vs M/S. KATARIA TRANSPORT & CO., AHMEDABAD
ITA 1516/AHD/2013[2007-08]Status: Disposed13/8/2018AY 2007-08
INFINITE CIVIL SOLUTIONS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 772/AHD/2016[2012-13]Status: Disposed13/8/2018AY 2012-13
SHRI AMIT ASHOKRAJ KAPOOR,AHMEDABAD vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD
ITA 212/AHD/2018[2014-15]Status: Disposed3/8/2018AY 2014-15
GUJARAT FLUOROCHEMICALS LIMITED,VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA
ITA 805/AHD/2017[2012-13]Status: Disposed3/8/2018AY 2012-13
PATAN JILLA SHIKSHAN SAMITINI PRATHMIK SHALAONA SHIKSHAKONI DHIRAN & GRAHAK SAHAKARI MANDALI LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 638/AHD/2017[2013-14]Status: Disposed3/8/2018AY 2013-14
GUJARAT FLUROCHEMICALS LIMITED.,VADODARA vs THE ACIT, CIRCLE-1(1)(1), VADODARA
ITA 2744/AHD/2017[2013-14]Status: Disposed3/8/2018AY 2013-14
SHRI CHITRANG M DAVE,VADODARA vs DCIT, INTERNATIONAL TAXATION, VADODARA
ITA 2627/AHD/2017[2013-14]Status: Disposed3/8/2018AY 2013-14
THE POSUN CO. OP. CREDIT SOCIETY LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-3(1)(5), BARODA
ITA 3360/AHD/2016[2013-14]Status: Disposed23/7/2018AY 2013-14
SHRI LAXMI CO. OP. CREDIT SOCIETY LTD. vs THE INCOME TAX OFFICER, WARD-3(1)(2), BARODA
ITA 3359/AHD/2016[2013-14]Status: Disposed23/7/2018AY 2013-14
SARDAR DAIRY LTD.,MEHSANA vs THE ACIT, MEHSANA CIRCLE, MEHSANA
ITA 2996/AHD/2015[2012-13]Status: Disposed23/7/2018AY 2012-13