← All Benches

ITAT Ahmedabad Bench

14,605 judgments

WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE DY.CIT, CIRCLE-4, BARODA

ITA 2485/AHD/2014[2000-01]Status: Disposed28/8/2018AY 2000-01

WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE ACIT, CIRCLE-4, BARODA

ITA 2484/AHD/2014[2000-01]Status: Disposed28/8/2018AY 2000-01

M/S. JAFARI MOMIN VIKAS CO-OP. CREDIT SOCIETY LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN

ITA 2322/AHD/2014[2011-12]Status: Disposed28/8/2018AY 2011-12

M/S. JAFARI MOMIN VIKAS CO-OP. CREDIT SOCIETY LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN

ITA 2321/AHD/2014[2010-11]Status: Disposed28/8/2018AY 2010-11

M/S. JAFARI MOMIN VIKAS CO-OP. CREDIT SOCIETY LTD.,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN

ITA 2320/AHD/2014[2007-08]Status: Disposed28/8/2018AY 2007-08

KRISHNA PLASTOCHEM LTD. (IN LIQN.),AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(2), AHMEDABAD

ITA 368/AHD/2017[2012-13]Status: Disposed27/8/2018AY 2012-13

SHRI DIPAKKUMAR CHUNILAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1, MEHSANA

ITA 244/AHD/2017[2008-09]Status: Disposed27/8/2018AY 2008-09

ITO-WARD-3(3)(3), AHMEDABAD vs M/S. MAHER COTTON INDUSTRIES, AHMEDABAD

ITA 677/AHD/2016[2010-11]Status: Disposed27/8/2018AY 2010-11

THE DCIT, CIRCLE-1(2), BARODA vs SMT. PALLAVI LAHERI SHAH, BARODA

ITA 193/AHD/2017[2013-14]Status: Disposed24/8/2018AY 2013-14

THE ACIT, CIRCLE-1(1)(2), VADODARA vs INOX LEISURE LTD., VADODARA

ITA 2316/AHD/2016[2010-11]Status: Disposed24/8/2018AY 2010-11

THE ITO, WARD-1(4), AHMEDABAD vs M/S. DIVYAM REAL ESTATE PVT.LTD., AHMEDABAD

ITA 2255/AHD/2015[2011-12]Status: Disposed24/8/2018AY 2011-12

THE ITO, WARD-7(1), AHMEDABAD vs SHRI NIMESHBHAI BHASKARBHAI BHATT, AHMEDABAD

ITA 3127/AHD/2013[2008-09]Status: Disposed24/8/2018AY 2008-09

THE ITO, WARD-2(6), BARODA vs M/S. SAKILBAG SALIMBAG MIRZA, BARODA

ITA 2948/AHD/2013[2009-10]Status: Disposed24/8/2018AY 2009-10

THE BRAHMKSHATRIYA CO. OP. HOUSING SOCIETY LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(2), AHMEDABAD

ITA 34/AHD/2017[2014-15]Status: Disposed17/8/2018AY 2014-15

SMT. JAGDEEP M.SHUKLA,VADODARA vs DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(2), VADODARA

ITA 916/AHD/2016[2012-13]Status: Disposed17/8/2018AY 2012-13

INJECT CARE PARENTERALS PVT. LTD.,VAPI vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD

ITA 2678/AHD/2016[2010-11]Status: Disposed17/8/2018AY 2010-11

SIGMA INSTITUTE OF TECHNOLOGY AND ENGINEERING,VADODARA vs THE CIT (EXEMPTION), AHMEDABAD

ITA 2607/AHD/2016[-]Status: Disposed17/8/2018

THE DY. CIT, CIRCLE-4, AHMEDABAD vs M/S. GOPAL GLASS WORKS LIMITED, AHMEDABAD

ITA 1492/AHD/2016[2012-13]Status: Disposed17/8/2018AY 2012-13

THE ITO, WARD-2(1)(1), AHMEDABAD vs M/S. PARAG RAMESHBHAI SHAH, AHMEDABAD

ITA 3675/AHD/2015[2012-13]Status: Disposed17/8/2018AY 2012-13

THE ACIT,(OSD)-I, CIRCLE-4, AHMEDABAD vs M/S. LIVERPOOL RETAIL INDIA LTD., AHMEDABAD

ITA 1355/AHD/2015[2009-10]Status: Disposed17/8/2018AY 2009-10