THE ITO, WARD-2(6), BARODA vs. M/S. SAKILBAG SALIMBAG MIRZA, BARODA

PDF · subscribers
ITA 2948/AHD/2013Status: DisposedITAT Ahmedabad24 August 2018AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →