← All Benches
ITAT Ahmedabad Bench
14,605 judgments
MODULAR TANKS PVT. LTD.,BARODA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BARODA
ITA 2733/AHD/2016[2013-14]Status: Disposed4/9/2018AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD vs M/S. DSONS PROJECTS PVT. LTD., AHMEDABAD
ITA 2016/AHD/2016[2012-13]Status: Disposed4/9/2018AY 2012-13
KILLOLI R. SHAH,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1743/AHD/2016[2011-12]Status: Disposed4/9/2018AY 2011-12
KAUSHA J. SHAH,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1742/AHD/2016[2011-12]Status: Disposed4/9/2018AY 2011-12
PRITI JAYESH SHAH,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD
ITA 1741/AHD/2016[2011-12]Status: Disposed4/9/2018AY 2011-12
DR. BHARAT RATILAL SHAH,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 786/AHD/2015[2006-07]Status: Disposed4/9/2018AY 2006-07
THE ACIT, RANGE-1, AHMEDABAD vs CLP POWER INDIA PVT. LTD., AHMEDABAD
ITA 1127/AHD/2015[2006-07]Status: Disposed4/9/2018AY 2006-07
K PATEL CHEMO PHARMA PRIVATE LIMITED,ANKLESHWAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), AHMEDABAD
ITA 3515/AHD/2016[2012-13]Status: Disposed29/8/2018AY 2012-13
GAYATRI CONSTRUCTION CO. vs THE DEPUTY COMMISSIONER OF INCOME TAX, PATAN CIRCLE, PATAN
ITA 3152/AHD/2016[2004-05]Status: Disposed29/8/2018AY 2004-05
SHRI SHAILESH S. PATEL,PALANPUR vs THE INCOME TAX OFFICER, WARD-5, PALANPUR
ITA 3063/AHD/2016[2012-13]Status: Disposed29/8/2018AY 2012-13
M/S. UMIYA AUTOMOBILES,MEHSANA vs THE ASSTT. COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA
ITA 2740/AHD/2016[2013-14]Status: Disposed29/8/2018AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), AHMEDABAD vs M/S. STERLING ADDLIFE INDIA LTD., AHMEDABAD
ITA 1707/AHD/2016[2011-12]Status: Disposed29/8/2018AY 2011-12
SWIFT KNIT PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-4(3), BARODA
ITA 533/AHD/2014[2006-07]Status: Disposed29/8/2018AY 2006-07
THE ITO, WARD-8(3), AHMEDABAD vs SHREE RAMA MULTI-TECH LTD., AHMEDABAD
ITA 365/AHD/2014[2006-07]Status: Disposed29/8/2018AY 2006-07
THE DCIT, CIRCLE-8, AHMEDABAD vs SYMPHONY COMFORTS SYSTEM LTD., AHMEDABAD
ITA 1896/AHD/2014[2009-10]Status: Disposed29/8/2018AY 2009-10
SHREE DHANSOBHAVAK CO.-OPERATIVE CREDIT SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-5, ANAND
ITA 3375/AHD/2016[2012-13]Status: Disposed28/8/2018AY 2012-13
THE DCIT, CIRCLE-1(1), NOW, CIRCLE-1(1)(1), BARODA vs M/S. AMERIKAN STEELS PVT.LTD., VADODARA
ITA 2331/AHD/2015[2008-09]Status: Disposed28/8/2018AY 2008-09
THE ACIT, CIRCLE-4, BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 2520/AHD/2014[2004-05]Status: Disposed28/8/2018AY 2004-05
THE ACIT, CIRCLE-4, BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 2519/AHD/2014[2004-05]Status: Disposed28/8/2018AY 2004-05
THE ACIT, CIRCLE-4, BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 2518/AHD/2014[2000-01]Status: Disposed28/8/2018AY 2000-01