← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE DCIT, (TDS), BARODA vs ELECON ENGINEERING CO.LTD.,
ITA 2104/AHD/2014[2007-08]Status: Disposed17/9/2018AY 2007-08
SHRI VASUDEV MANILAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(4), AHMEDABAD
ITA 1292/AHD/2014[2008-09]Status: Disposed17/9/2018AY 2008-09
THE ACIT,ANAND CIRCLE, ANAND vs ELECON ENGINEERING CO.LTD., ANAND
ITA 2251/AHD/2013[2008-09]Status: Disposed17/9/2018AY 2008-09
THE ACIT,MEHSANA CIRCLE, MEHSANA vs M/S. NEPTUNE EQUIPMENT, MEHSANA
ITA 2702/AHD/2011[2008-09]Status: Disposed17/9/2018AY 2008-09
MJB INDIA INDUSTRIAL REPAIRS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(4), AHMEDABAD
ITA 876/AHD/2016[2012-13]Status: Disposed14/9/2018AY 2012-13
M/S. DAMASHA STAMPING,AHMEDABAD vs THE JT.CIT, RANGE-12, AHMEDABAD
ITA 1261/AHD/2015[2010-11]Status: Disposed14/9/2018AY 2010-11
WIN PRINTS,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1075/AHD/2015[2009-10]Status: Disposed14/9/2018AY 2009-10
SHRI SHARAD V.MEHTA,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 644/AHD/2016[2008-09]Status: Disposed12/9/2018AY 2008-09
ADANI ENERGY LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1(1)(1), AHMEDABAD
ITA 2605/AHD/2015[2012-13]Status: Disposed12/9/2018AY 2012-13
ADANI ENERGY LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 1873/AHD/2015[2011-12]Status: Disposed12/9/2018AY 2011-12
SARDAR DAIRY LTD.,MEHSANA vs THE ASSTT. COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA
ITA 3082/AHD/2016[2013-14]Status: Disposed11/9/2018AY 2013-14
HYDCO ENGINEERING PVT. LTD.,CHHATRAL vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 2858/AHD/2016[2012-13]Status: Disposed11/9/2018AY 2012-13
SHRI BIPINBHAI NARARNBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(2)(1), AHMEDABAD
ITA 2834/AHD/2016[2009-10]Status: Disposed11/9/2018AY 2009-10
THE ITO, WARD-3(2)(2), AHMEDABAD vs KESARISINGH KALUBHAI GOHIL, AHMEDABAD
ITA 1411/AHD/2016[2008-09]Status: Disposed11/9/2018AY 2008-09
THE ACIT, CIRCLE-1(1), BARODA vs AMBALAL SARABHAI ENTERPRISES LIMITED, BARODA
ITA 1764/AHD/2015[2003-04]Status: Disposed11/9/2018AY 2003-04
THE ITO, WARD-5(3)(1), AHMEDABAD vs SHRI KSHITINBHAI PRAVINBHAI SHETH, AHMEDABAD
ITA 839/AHD/2017[2009-10]Status: Disposed4/9/2018AY 2009-10
ABHISHEK ENGINEERS PVT. LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 56/AHD/2017[2007-08]Status: Disposed4/9/2018AY 2007-08
SAI FLIPPED COILS LTD.,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4(1)(1) (OLD: DY.CIT, CIRCLE-8), AHMEDABAD
ITA 396/AHD/2016[2011-12]Status: Disposed4/9/2018AY 2011-12
SAI FLIPPED COILS LTD.,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4(1)(1) (OLD: DY.CIT, CIRCLE-8), AHMEDABAD
ITA 395/AHD/2016[2010-11]Status: Disposed4/9/2018AY 2010-11
THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs INTEGRATED COATING AND SEED TECHNOLOGY INDIA PVT. LTD., AHMEDABAD
ITA 3192/AHD/2016[2013-14]Status: Disposed4/9/2018AY 2013-14
