← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs SKAPS INDUSTRIES INDIA PVT. LTD., AHMEDABAD
ITA 621/AHD/2017[2010-11]Status: Disposed17/9/2018AY 2010-11
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD vs SHRI SHAH JIGEN HARSHVADAN, HUF, AHMEDABAD
ITA 596/AHD/2017[2013-14]Status: Disposed17/9/2018AY 2013-14
SHRI JATIN M. SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(4), AHMEDABAD
ITA 500/AHD/2017[2013-14]Status: Disposed17/9/2018AY 2013-14
SHRI JATIN M. SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(4), AHMEDABAD
ITA 499/AHD/2017[2011-12]Status: Disposed17/9/2018AY 2011-12
A. V. VISION FOUNDATION,AHMEDABAD vs PR. CIT (EXEMPTIONS), AHMEDABAD
ITA 2455/AHD/2017[N.A]Status: Disposed17/9/2018
M/S. VIR TRANSPORT OPERATORS CO. OP. CREDIT AND SERVIECES SOCIETY,DAHOD vs THE INCOME TAX OFFICER, WARD-2, VADODARA
ITA 2/AHD/2017[2013-14]Status: Disposed17/9/2018AY 2013-14
NIKHIL VINUKANT SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(1), AHMEDABAD
ITA 148/AHD/2017[2011-12]Status: Disposed17/9/2018AY 2011-12
NIKHIL VINUKANT SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(1), AHMEDABAD
ITA 147/AHD/2017[2010-11]Status: Disposed17/9/2018AY 2010-11
NIKHIL VINUKANT SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(1), AHMEDABAD
ITA 146/AHD/2017[2007-08]Status: Disposed17/9/2018AY 2007-08
THE ITO, WARD -3(1)(1), AHMEDABAD vs SHRI VINOD VITTHALBHAI PATEL, AHMEDABAD
ITA 804/AHD/2016[2009-10]Status: Disposed17/9/2018AY 2009-10
BABUL PRODUCTS PVT.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-1(1)(3), AHMEDABAD
ITA 561/AHD/2016[2012-13]Status: Disposed17/9/2018AY 2012-13
BABUL PRODUCTS PVT.LTD.,AHMEDABAD vs ACIT(OSD), RANGE-1, AHMEDABAD
ITA 560/AHD/2016[2011-12]Status: Disposed17/9/2018AY 2011-12
BABUL PRODUCTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD
ITA 3537/AHD/2016[2013-14]Status: Disposed17/9/2018AY 2013-14
MADHAV DEVELOPERS,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 3505/AHD/2016[2010-11]Status: Disposed17/9/2018AY 2010-11
VEGETABLE & FRUIT MERCHANT CREDIT CO.OP. MANDLI LTD.,VADODARA vs THE INCOME TAX OFFICER,WARD-3(1)(3), BARODA
ITA 2958/AHD/2016[2013-14]Status: Disposed17/9/2018AY 2013-14
CHIRAYU EXIM PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD
ITA 2819/AHD/2016[2013-14]Status: Disposed17/9/2018AY 2013-14
BHOJISON INFREASTRUCTURE PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(2), AHMEDABAD
ITA 2449/AHD/2016[2008-09]Status: Disposed17/9/2018AY 2008-09
THE ITO, WARD-4(2)(5), AHMEDABAD vs M/S. SHUBH CONSTRUCTION, AHMEDABAD
ITA 1736/AHD/2016[2012-13]Status: Disposed17/9/2018AY 2012-13
JYOTI PIPES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(2), AHMEDABAD
ITA 3258/AHD/2015[2010-11]Status: Disposed17/9/2018AY 2010-11
JYOTI PIPES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(2), AHMEDABAD
ITA 3257/AHD/2015[2009-10]Status: Disposed17/9/2018AY 2009-10
