SIGMA INSTITUTE OF TECHNOLOGY AND ENGINEERING,VADODARA vs. THE CIT (EXEMPTION), AHMEDABAD

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ITA 2607/AHD/2016Status: DisposedITAT Ahmedabad17 August 20182 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal granted the assessee's prayer to withdraw the appeal. The appeal was dismissed as withdrawn by the Tribunal.

What were the facts?

The assessee filed an appeal before the ITAT against an order passed by the CIT(E) under Section 10(23C). The assessee later sought permission to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the Tribunal.

Which sections of the Income-tax Act were involved?

Section 10(23C)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “C” BENCH, AHMEDABAD

Before: SHRI PRADIP KUMAR KEDIA & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR

For Appellant: Shri Mukund Bakshi, A.R, Shri S. K. Dave, Sr. D.R

PER PRADIP KUMAR KEDIA - AM:

The captioned appeal has been filed at the instance of the assessee against the order of the Commissioner of Income Tax (Exemptions), Ahmedabad (‘CIT(E)’ in short), dated 28.07.2016 under s. 10(23C) of the Income Tax Act, 1961 (the Act).

2.

The assessee seeks permission vide its written representation to withdraw the captioned appeal of the assessee, for which Ld.

ITA No. 2607/Ahd/16 [Sigma Institute of Technology and Engineering vs. CIT(E)] - 2 -

Departmental Representative for the Revenue has not objected. Accordingly, we are granting the prayer for withdrawal of appeal by the assessee. Thus, we dismiss the appeal of the assessee as having been ‘withdrawn’.

3.

In the result, the appeal of the assessee is dismissed as withdrawn.

This Order pronounced in Open Court on 21/08/2018

Sd/- Sd/- (MAHAVIR PRASAD) (PRADIP KUMAR KEDIA) ACCOUNTANT MEMBER JUDICIAL MEMBER Ahmedabad: Dated 21/08/2018 True Copy S. K. SINHA आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1. राज�व / Revenue 2. आवेदक / Assessee 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त- अपील / CIT (A) 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, अहमदाबाद / DR, ITAT, Ahmedabad 6. गाड� फाइल / Guard file. By order/आदेश से,

उप/सहायक पंजीकार आयकर अपील�य अ�धकरण, अहमदाबाद ।

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