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JEWEL CONSUMER CARE PVT.LIMITED,,BARODA vs THE ACIT.,CIRCLE-1(2),, BARODA | BharatTax

Home/JEWEL CONSUMER CARE PVT.LIMITED,,BARODA vs. THE ACIT.,CIRCLE-1(2),, BARODA

JEWEL CONSUMER CARE PVT.LIMITED,,BARODA vs. THE ACIT.,CIRCLE-1(2),, BARODA

ITA 3436/AHD/2014Status: DisposedITAT Ahmedabad09 July 2018AY 2010-11

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