Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SHRI SANJAY K. BISHNOI,,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2),, AHMEDABAD | BharatTax
Home
/
SHRI SANJAY K. BISHNOI,,AHMEDABAD vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2),, AHMEDABAD
SHRI SANJAY K. BISHNOI,,AHMEDABAD vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2),, AHMEDABAD
Bookmark
Report Error
PDF
ITA 1321/AHD/2017
Status: Disposed
ITAT Ahmedabad
27 June 2018
AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
