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Liva Healthcare Limited, Ahmedabad vs DCIT | ITAT Ahmedabad 2018 | BharatTax

Home/LIVA HEALTHCARE LIMITED,,AHMEDABAD vs. THE DY.CIT(OSD)-1, CIRCLE-4,, AHMEDABAD

LIVA HEALTHCARE LIMITED,,AHMEDABAD vs. THE DY.CIT(OSD)-1, CIRCLE-4,, AHMEDABAD

ITA 2914/AHD/2014Status: DisposedITAT Ahmedabad04 May 2018AY 2011-12

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