← All Benches
ITAT Ahmedabad Bench
14,573 judgments
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2113/AHD/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2112/AHD/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2111/AHD/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2110/AHD/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2109/AHD/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2108/AHD/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
ITO, WARD-1, PATAN vs PRADIPBHAI DINESHCHANDRA THAKKAR, PATAN
ITA 1566/AHD/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
SHRI KABIRPANTHI GADI ,GUJARAT vs INCOME TAX WARD-2 EXEPMTION, GUJARAT
ITA 1535/AHD/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
RAAMA ENTERPRISES,VADODARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3), VADODARA, VADODARA
ITA 899/AHD/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
PRAVINKUMAR RAMJIBHAI PATEL,GUJARAT vs ITO WARD 1, MEHSANA, MEHSANA
ITA 2312/AHD/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
STATE BANK OF INDIA LCPC,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (TDS), AHMEDABAD, AHMEDABAD
ITA 1848/AHD/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
STATE BANK OF INDIA LCPC,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (TDS), AHMEDABAD, AHEMDABAD
ITA 1847/AHD/2026[2016-17]Status: Disposed25/8/2026AY 2016-17
RAMESHBHAI CHHOTABHAI VANKAR,PETLAD vs INCOME TAX OFFICER, PETLAD
ITA 1838/AHD/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
STATE BANK OF INDIA MANEK BAUG BRANCH (08052),AHMEDABAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS ADDL/JT CIT TDS AHM, AHMEDABAD
ITA 1818/AHD/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
STATE BANK OF INDIA RACPC BRANCH,VADODARA vs THE INCOME TAX OFFICER, TDS CIRCLE TDS, VADODARA, VADODARA
ITA 1817/AHD/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
MAYANK GUNVANTRAY JOSHI,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1471/AHD/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
MAYANK GUNVANTRAY JOSHI,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1470/AHD/2026[2020-2021]Status: Disposed25/8/2026AY 2020-2021
MITESH SHAH,AHMEDABAD vs ITO, WARD 1(2)(3), AHMEDABAD, AHMEDABAD
ITA 1304/AHD/2026[2019-20]Status: Disposed25/8/2026AY 2019-20
SWARAJ CORPORATION,ANAND vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITA 1051/AHD/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
BARODA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED,VADODARA, GUJARAT vs ASST. COMMISSIONER OF INCOME TAX OFFICER, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT
ITA 417/AHD/2025[2022-23]Status: Disposed25/8/2026AY 2022-23
SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND Ms.SUCHITRA R. KAMBLE (Judicial Member)