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ITAT Ahmedabad Bench
14,573 judgments
SHRI DANTA KELVANI MANDAL,DANTA vs COMMISSIONER OF INCOME TAX EXMPETION, AHMEDABAD
ITA 2049/AHD/2026[2027-2028]Status: Disposed1/9/2026AY 2027-2028
SHREE MEWADA SUTHAR SAMAJ WELFARE TRUST,PALANPUR vs CIT EXEMPTION, AHMEDABAD
ITA 2028/AHD/2026[2027-2028]Status: Disposed1/9/2026AY 2027-2028
SHRI SARKHEJ CHATURVEDI MODH BRAHMAN GNATI SAMAST TRUST,SARKHEJ vs CIT(EXEMPTION), AHMEDABAD
ITA 1667/AHD/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
SHRI DUNGARI GARASIYA SEVA SAMAJ TRUST,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1658/AHD/2026[2026-27]Status: Disposed1/9/2026AY 2026-27
RATANBEN HARGOVANDAS PATEL,C/O, NIRMA HOUSE, NR. INCOME TAX CIRCLE, AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD
ITA 1638/AHD/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
BHARATKUMAR FATESINH THAKOR,VADODARA vs ITO WARD 4(1)(7), VADODARA
ITA 1623/AHD/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
RISHWAM PATEL,AHMEDABAD vs WARD 3(2)(1), AHMEDABAD, INCOME TAX DEPARTMENT, VEJALPUR
ITA 1617/AHD/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
KAJOL PATEL,AHMEDABAD vs INCOME TAX OFFICER,WARD-1, MEHSANA
ITA 1613/AHD/2026[2025-26]Status: Disposed1/9/2026AY 2025-26
GANPATBHAI MAYAJIBHAI BARIA,PANCHMAHAL vs ITO, WARD 1, GODHRA, PANCHMAHAL
ITA 1506/AHD/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
CHANDRIKABEN RATILAL SONI LR HARSHADBHAI RATILAL SONI,AHMEDABAD vs INCOME TAX OFFICER WARD 5(2)(2), AHMEDABAD, AHMEDABAD
ITA 1293/AHD/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
ANILKUMAR BHIKHABHAI VIRANI,BHAVNAGAR vs DCIT, CIRCLE-1, BHAVNAGAR
ITA 2343/AHD/2025[2011-12]Status: Disposed1/9/2026AY 2011-12
SHRI KASHI VRAJ EDUCATION TRUST KALOL,GANDHINAGAR vs THE CIT (EXEMPTION), AHMEDABAD
ITA 2147/AHD/2025[NA]Status: Disposed1/9/2026
AMJADALI GAZANFARALI BUKHARI,AHMEDABAD vs THE ITO, WARD-3(2)(1) (PREVIOUSLY WARD -3(2)(6)), AHMEDABAD
ITA 504/AHD/2024[2010-11]Status: Disposed1/9/2026AY 2010-11
AMJADALI GAZANFARALI BUKHARI,AHMEDABAD vs THE ITO, WARD-3(2)(1) (PREVIOUSLY WARD -3(2)(6)), AHMEDABAD
ITA 503/AHD/2024[2009-10]Status: Disposed1/9/2026AY 2009-10
ACIT CENTRAL CIRCLE 1(3), AHMEDABAD, AHMEDABAD vs GAURANG ATMARAM PATEL, AHMEDABAD
ITA 1946/AHD/2024[2022-23]Status: Disposed1/9/2026AY 2022-23
LIMKHEDA VIBHAG YUVAK EDUCATION,DAHOD vs THE ITO, WARD-EXEMPTION, VADODARA
ITA 2299/AHD/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
MUKESH ROSHANLAL SHAH,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 2242/AHD/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
MUKESH ROSHANLAL SHAH,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 2241/AHD/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
MUKESH ROSHANLAL SHAH,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 2240/AHD/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
NAEEM SIRAJUDDIN TIRMIZI,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2114/AHD/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
