← All Benches
ITAT Ahmedabad Bench
14,573 judgments
ARAWALI AGARWAL SAMAJ TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2585/AHD/2026[NOT APPLICABLE]Status: Disposed2/9/2026
FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 222/AHD/2026[2015-16]Status: Disposed2/9/2026AY 2015-16
FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 221/AHD/2026[2014-15]Status: Disposed2/9/2026AY 2014-15
FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 220/AHD/2026[2013-14]Status: Disposed2/9/2026AY 2013-14
FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 219/AHD/2026[2012-13]Status: Disposed2/9/2026AY 2012-13
KHUSHALDAS J MEHTA KSHAYA NIVARAN HOSPITAL,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, BARODA, BARODA
ITA 197/AHD/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
SDB DIAMOND BOURSE,SURAT vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1954/AHD/2026[NA]Status: Disposed2/9/2026
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD
ITA 157/AHD/2026[2015-16]Status: Disposed2/9/2026AY 2015-16
BALUBHAI MOHANBHAI PATEL,DEHGAM, GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-1, GANDHINAGAR
ITA 1456/AHD/2026[2020-21]Status: Disposed2/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD
ITA 104/AHD/2026[2014-15]Status: Disposed2/9/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD
ITA 103/AHD/2026[2013-14]Status: Disposed2/9/2026AY 2013-14
ACIT CENTRAL CIRCLE 1(3), AHMEDABAD vs UNICORN PACKAGING LLP, AHMEDABAD
ITA 892/AHD/2025[2015-16]Status: Disposed2/9/2026AY 2015-16
NOORMOHMAD UMMARBHAI VOHRA,ANAND vs THE INCOME TAX OFFICER, WARD 1, ANAND, ANAND, GUJRAT
ITA 2137/AHD/2025[2017-18]Status: Disposed2/9/2026AY 2017-18
DHARTIVARSHA ESTATE HOLDERS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 2097/AHD/2024[2022-23]Status: Disposed2/9/2026AY 2022-23
SHRI MAHAVIR JAIN YUVAK MANDAL,ROHIT MILL CIRCLE, KHOKHARA vs INCOME TAX OFFICER, AHMEDABAD
ITA 994/AHD/2026[NOT APPLICABLE]Status: Disposed1/9/2026
SHIVASHISH FOUNDATION TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 746/AHD/2026[NA]Status: Disposed1/9/2026
KARANI EDU TRUST CHARNKA,CHARNKA vs COMMISSIONER OF INCOME TAX EXMPETION, AHEMDABAD
ITA 2276/AHD/2026[Not Applicable]Status: Disposed1/9/2026
SHRI AMARDHAM LALGEBI SEVA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKAR BHAWAN, VEJALPUR
ITA 2213/AHD/2026[NA]Status: Disposed1/9/2026
KUMBHASHAN KELVANI MANDAL,KUMBHASHAN vs COMMISSIONER OF INCOME TAX EXMEPTION, AHMEDABAD
ITA 2064/AHD/2026[2027-2028]Status: Disposed1/9/2026AY 2027-2028
INDIAN MEDICAL ASSOCIATION CHARITABLE TRUST,PALANPUR vs CIT (EXM), AHMEDABAD
ITA 2059/AHD/2026[2027-28]Status: Disposed1/9/2026AY 2027-28