← All Benches
ITAT Ahmedabad Bench
14,573 judgments
REENA AYAN SHAH,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 456/AHD/2026[2019-20]Status: Disposed3/9/2026AY 2019-20
NISHANT AGRAWAL,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 391/AHD/2026[2019-20]Status: Disposed3/9/2026AY 2019-20
SHRI LOKKALYAN TRUST HARIJ,MEHSANA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2371/AHD/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
SHRI LOKKALYAN TRUST HARIJ,HARIJ vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2370/AHD/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
BARAIYA GALAJI KALAJI,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 2333/AHD/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
BARAIYA GALAJI KALAJI,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 2332/AHD/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
SANJAYBHAI KHUBCHANDBHAI THAKKAR,PATAN - GUJARAT vs INCOME TAX OFFICER, WARD-1, PATAN - GUJARAT
ITA 2316/AHD/2026[2020-21]Status: Disposed3/9/2026AY 2020-21
DINABEN NAVINCHANDRA PATEL,AHMEDABAD vs THE ITO, WD-1(2)(1), AHMEDABAD
ITA 216/AHD/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
SAMEER HARESH SAINANI,MUMBAI vs DCIT, CIRCLE2(1)(1), VEJALPUR, AHMEDABAD
ITA 2010/AHD/2026[2019-20]Status: Disposed3/9/2026AY 2019-20
CHECKMATE FACILITY & ELECTRONIC SOLUTIONS PVT. LTD.,VADODARA vs THE ACIT, CIRCLE-1(1)(1), VADODARA
ITA 1626/AHD/2025[2013-14]Status: Disposed3/9/2026AY 2013-14
VERITO ENGINEERING PRIVATE LIMITED,AHMEDABAD vs ITO WARD 4(1)(1), AHMEDABAD, PRATYAKSHA KAR BHAVAN
ITA 768/AHD/2026[2023-24]Status: Disposed2/9/2026AY 2023-24
GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA
ITA 612/AHD/2026[2020-21]Status: Disposed2/9/2026AY 2020-21
GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA
ITA 611/AHD/2026[2019-20]Status: Disposed2/9/2026AY 2019-20
GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA
ITA 610/AHD/2026[2019-20]Status: Disposed2/9/2026AY 2019-20
GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1 MODASA, MODASA
ITA 609/AHD/2026[2019-20]Status: Disposed2/9/2026AY 2019-20
MADRESSA MOHMEDIA PIPARDIWALA CHARITABLE TRUST,SURAT vs THE ACIT/DCIT(EXEMPTION), CIRCLE-2, AHMEDABAD
ITA 311/AHD/2026[2021-22]Status: Disposed2/9/2026AY 2021-22
MADRESSA MOHMEDIA PIPARDIWALA CHARITABLE TRUST,SURAT vs THE ACIT/DCIT (EXEMPTION) CIRCLE-2, AHMEDABAD
ITA 310/AHD/2026[2020-21]Status: Disposed2/9/2026AY 2020-21
SHREE KHATRI GNYATI DHARMSHALA,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2598/AHD/2026[Not Applicable]Status: Disposed2/9/2026
ELLISBRIDGE STHANAKVASI JAIN SANGH,AHMEDABAD GUJARAT vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD GUJARAT
ITA 2592/AHD/2026[NA]Status: Disposed2/9/2026
ARAWALI AGARWAL SAMAJ TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2586/AHD/2026[Not Applicable]Status: Disposed2/9/2026
