← All Benches
ITAT Ahmedabad Bench
14,573 judgments
JIGISHA NATVARLAL MAKWANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 649/AHD/2026[2021-2022]Status: Disposed8/9/2026AY 2021-2022
JIGISHA NATVARLAL MAKWANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 648/AHD/2026[2020-21]Status: Disposed8/9/2026AY 2020-21
RAMESHCHANDRA SOMABHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 647/AHD/2026[2021-2022]Status: Disposed8/9/2026AY 2021-2022
RAMESHCHANDRA SOMABHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD/, INCOMETAX OFFICE, VEJALPUR
ITA 646/AHD/2026[2020-2021]Status: Disposed8/9/2026AY 2020-2021
HARSHADBHAI NATAVARLAL MODI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 645/AHD/2026[2021-2022]Status: Disposed8/9/2026AY 2021-2022
HARSHADBHAI NATAVARLAL MODI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 644/AHD/2026[2020-2021]Status: Disposed8/9/2026AY 2020-2021
MAHARUKH SOLI MANAGER,AHMEDABAD vs INCOME TAX OFFICE WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 642/AHD/2026[2021-2022]Status: Disposed8/9/2026AY 2021-2022
MAHARUKH SOLI MANAGER,AHMEDABAD vs INCOME TAX OFFICE WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 641/AHD/2026[2020-2021]Status: Disposed8/9/2026AY 2020-2021
MITHABHAI JOMABHAI RABARI,DEESA vs INCOMETAX OFFICER WARD-1, PALANPUR
ITA 625/AHD/2026[2016-2017]Status: Disposed8/9/2026AY 2016-2017
VIKRAMBHAI DHUDABHAI ACHARY,BANASKANTHA, GUJARAT vs INCOME TAX OFFICER, WARD 1, PALANPUR, PALANPUR, GUJARAT
ITA 2626/AHD/2026[2023-24]Status: Disposed8/9/2026AY 2023-24
MADANBHAI DAYARAM RAMWANI,AHMEDABAD vs ITO WARD 3(1)(2), AHMEDABAD
ITA 2607/AHD/2026[2018-19]Status: Disposed8/9/2026AY 2018-19
MITAL HARESHKUMAR PATEL,AHMEDABAD vs INCOME TAX OFFICE, WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 2088/AHD/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
RINKESHKUMAR LALBHAI PATEL,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 2451/AHD/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
SARALA RAJKUMAR JAIN,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA
ITA 2057/AHD/2025[2011-12]Status: Disposed8/9/2026AY 2011-12
S. B. PATEL INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 79/AHD/2023[2015-16]Status: Disposed8/9/2026AY 2015-16
S. B. PATEL INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs THE ITO, WARD-2(1)(3) NOW THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 78/AHD/2023[2014-15]Status: Disposed8/9/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), AHMEDABAD, AHMEDABAD vs SANKALP ORGANISERS PVT LTD , AHMEDABAD
ITSSA 77/AHD/2023[2014-15]Status: Disposed7/9/2026AY 2014-15
VIDHYAVIHAR APARTMENTS OWNERS ASSOCIATION,AHMEDABAD vs THE PR.CIT, AGHMEDABAD-1, AHMEDABAD
ITA 1146/AHD/2025[2020-21]Status: Disposed7/9/2026AY 2020-21
KANTIBHAI AMBALAL PATEL,SANDHANA vs INCOME TAX OFFICER, WARD 1, NADIAD
ITA 633/AHD/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1) AHMEDABAD, AHMEDABAD vs ZYDUS LIFESCIENCES LIMITED, AHMEDABAD
ITA 557/AHD/2026[2011-12]Status: Disposed3/9/2026AY 2011-12
