← All Benches
ITAT Ahmedabad Bench
14,573 judgments
KALPANA VARSHESH PANCHAL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 623/AHD/2026[2021-2022]Status: Disposed10/9/2026AY 2021-2022
KALPANA VARSHESH PANCHAL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 622/AHD/2026[2020-2021]Status: Disposed10/9/2026AY 2020-2021
CHANDERMAULI,AHMEDABAD vs ITO WARD 5(3)(1) , AHMEDABAD
ITA 283/AHD/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
JYOT INTERNATIONAL MARKETING LTD.,AHMEDABAD vs DY.CIT CIRCLE -2(1)(1), AHMEDABAD
ITA 2685/AHD/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
PARESH HASMUKH PATEL,AHMEDABAD, GUJARAT vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 2535/AHD/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
MEDIPOLIS DEVELOPERS LLP,PALANPUR vs INCOME TAX OFFICER WARD 1, PALANPUR
ITA 2524/AHD/2026[2024-25]Status: Disposed10/9/2026AY 2024-25
SHRI BARFANI DADAJI BUILDCON,H L PATEL HOUSE vs ORDER PASSED BY, PCIT(CENTRAL), AHMEDABAD. JURS. AO, DCIT, CENT.CIR,2(3), AHMEDABAD., AAYAKAR BHAWAN
ITA 2083/AHD/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
JAYSHREE KAMLESH MEHTA,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1482/AHD/2026[2021-2022]Status: Disposed10/9/2026AY 2021-2022
JAYSHREE KAMLESH MEHTA,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1481/AHD/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
SUPER FIN SERVICES,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 1389/AHD/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
SUPER FIN SERVICES,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 1388/AHD/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
ARCHANA HITESH SOMANI,VADODARA vs THE ITO, WARD 1(1)(2) , VADODARA
ITA 2169/AHD/2025[2012-13]Status: Disposed10/9/2026AY 2012-13
ACIT(EXEMPTION), CIRCLE-2, AHMEDABAD, AHMEDABAD vs SHREE SURTI MODH VANIK SARVAJANIK TRUST , SURAT
ITA 1668/AHD/2025[2018-19]Status: Disposed10/9/2026AY 2018-19
SHRI UMIYA CO. OP. CREDIT SOC. LTD.,VIRAMGAM vs THE ITO, WARD-3(2)(1), AHMEDABAD
ITA 1567/AHD/2025[2018-19]Status: Disposed10/9/2026AY 2018-19
JAYESH JAIN,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AHMEDABAD
ITA 718/AHD/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
SHAMJI RAMJI CHAUHAN,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 245/AHD/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
MARUTI BUILDERS,AHMEDABAD vs THE I.T.O. WARD-7(2)(1), AHMEDABAD
ITA 2308/AHD/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
SHREE PALITANA NAGRIK SHARAFI SAHAKARI MANDALI LIMITED,BHAVNAGAR vs ITO WARD 1(9) BHAVANAGAR, BHAVNAGAR
ITA 1264/AHD/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
YOGINI SURESHKUMAR SHUKLA,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5) AHMEDABAD, AHEMDABAD
ITA 2650/AHD/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDABAD vs MAHESHKUMAR RAJANIKANT MANDALIA, AHMEDABAD
ITSSA 38/AHD/2023[2017-2018]Status: Disposed8/9/2026AY 2017-2018