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ITAT Ahmedabad Bench
14,573 judgments
BHAGWANDAS PARVANI,NADIAD vs INCOME TAX OFFICE, NADIAD
ITA 674/AHD/2026[2020-21]Status: Disposed14/9/2026AY 2020-21
PARULBEN NIKHILKUMAR DHRUVA,BORIAVI vs THE ITO, WARD- 1, NADIAD, NADIAD
ITA 1674/AHD/2026[2020-2021]Status: Disposed14/9/2026AY 2020-2021
RANSINH TEJSINH VAGHELA,BANASKANTHA vs INCOME TAX OFFICER WARD 1 PALANPUR, PALANPUR
ITA 1568/AHD/2026[2017-18]Status: Disposed14/9/2026AY 2017-18
INCOME TAX OFFICER, WARD-1, PALANPUR, PALANPUR vs RANSINH TEJSINH VAGHELA, BANASKANTHA
ITA 1485/AHD/2026[2017-18]Status: Disposed14/9/2026AY 2017-18
BHAWANISHANKAR MAHESHWARI(PROP. OF KRISHNA PROVISION STORES),PANCHMAHAL vs THE ITO, WARD-3(1)(2), VADODAARA
ITA 1426/AHD/2026[2012-13]Status: Disposed14/9/2026AY 2012-13
MANISHKUMAR RAMLAKHAN AGRAWAL,AHMEDABAD vs INCOME TAX OFFICER, WARD 6(1)(1), AHMEDABAD, AHMEDABAD
ITA 919/AHD/2025[2018-19]Status: Disposed14/9/2026AY 2018-19
KRISHNA ASSOCIATES,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 443/AHD/2025[2011-12]Status: Disposed14/9/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, VADDOARA, VADODARA vs P MANEKLAL SONI AND CO., DAHOD
ITA 2375/AHD/2025[2017-18]Status: Disposed14/9/2026AY 2017-18
TULSI INFRASTRUCTURE,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 2034/AHD/2025[2014-15]Status: Disposed14/9/2026AY 2014-15
HANUMANPRASAD LALCHAND GUPTA,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 1514/AHD/2025[2015-16]Status: Disposed14/9/2026AY 2015-16
ANJALI TEXTILE MILLS,AHMEDABAD vs DCIT CIR 2(1)(1), AHMEDABAD
ITA 282/AHD/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
NARESHKUMAR PUNJIRAM PATEL,AHMEDABAD vs DCIT, CIRCLE 3(1)(1), AHMEDABAD (OLD) DCIT, CIRCLE-7(2), AHMEDABAD, AHMEDABAD
ITA 1588/AHD/2026[2011-12]Status: Disposed11/9/2026AY 2011-12
AMIGO FINSTOCK PRIVATE LIMITED,AHMEDABAD vs THE INCOME-TAX OFFICER, WARD 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 1542/AHD/2026[2015-16]Status: Disposed11/9/2026AY 2015-16
AMIGO FINSTOCK PRIVATE LIMITED,AHMEDABAD vs THE INCOME-TAX OFFICER, WARD 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 1541/AHD/2026[2014-15]Status: Disposed11/9/2026AY 2014-15
AMIGO FINSTOCK PRIVATE LIMITED,AHMEDABAD vs THE INCOME-TAX OFFICER, WARD 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 1540/AHD/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
RAVIKUMAR PRAJAPATI,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(2)(1), AHMEDABAD, AHMEDABAD
ITA 1193/AHD/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
VINEET ARYA,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 1970/AHD/2025[2018-19]Status: Disposed11/9/2026AY 2018-19
DIMPLE MANOJ SANGHVI,MUMBAI vs DCIT-CC-(1)(1), AHMEDABAD, AHMEDABAD
ITA 1375/AHD/2024[2012-2013]Status: Disposed11/9/2026AY 2012-2013
JAYESH CHARANBHAI RANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 627/AHD/2026[2021-2022]Status: Disposed10/9/2026AY 2021-2022
JAYESH CHARANBHAI RANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 626/AHD/2026[2020-2021]Status: Disposed10/9/2026AY 2020-2021
