FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs. THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 222/AHD/2026Status: DisposedITAT Ahmedabad02 September 2026AY 2015-1632 pages

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IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD

BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER

ITA Nos. 103, 104, 157/Ahd/2026 and 219, 220, 221 & 222/Ahd/2026 Assessment Years: 2012-13, 2013-14, 2014-15 & 2015-16

िनधा"रण वष"/ आयकर अपील सं/ Sl. Appeal(s) by : ITA No(s) Assess- No(s) ment Year(s) अपीलाथ" / ""थ" / Appellant बनाम/vs. Respondent

2013-14 Deputy Filco Trade Centre 1 103/Ahd/2026 Commissioner of Private Limited, Income Tax, Circle 11 First Floor, 2(1)(1) Purneshwar Complex, Ahmedabad – 380015 Opp. Dinesh Hall, Income Tax, Ashram Road, Ahmedabad - 380009 PAN: AAACF2884N 2014-15 2. 104/Ahd/2026 Deputy Filco Trade Centre Commissioner of Private Limited Income Tax, Circle 2(1)(1)

3.

157/Ahd/2026 2015-16 Joint Commissioner Filco Trade Centre of Income Tax (O ), Private Limited Circle 2(1)(1) Ahmedabad - 380015

ITA Nos. 103, 104, 157/Ahd/2026 and 219, 220, 221 & 222/Ahd/2026 Filco Trade Centre Private Limited Vs. DCIT, AYs- 2012-13 to 2015-16 2

4 219/Ahd/2026 Filco Trade Centre Deputy Commissioner 2012-13 Private Limited, of Income Tax, Circle 2(1)(1) 11 First Floor, Purneshwar Complex, Ahmedabad – 380015 Opp. Di

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