← All Benches
ITAT Ahmedabad Bench
14,573 judgments
SHREE UMIYA KHAKHARIYA VADHIYAR CHUVAL EDUCATION TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, ANANDNAGAR
ITA 2381/AHD/2026[NA]Status: Disposed24/8/2026
SHREE UMIYA KHAKHARIYA VADHIYAR CHUVAL EDUCATION TRUST ,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2380/AHD/2026[NA]Status: Disposed24/8/2026
POLYCOAT ELECTRA SERVICES (INDIA) PRIVATE LIMITED,AHMEDABAD vs THE DCIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 2301/AHD/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
VALKA EDUCATION AND CHARITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1993/AHD/2026[NA]Status: Disposed24/8/2026
VIDHYA ARAMBH CHARITABLE TRUST,GUJARAT vs CIT (EXEMPTION), AHMEDABAD, GUJARAT
ITA 1989/AHD/2026[N.A.]Status: Disposed24/8/2026
SIDDHIVINAYAK EDUCATION TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1866/AHD/2026[N.A.]Status: Disposed24/8/2026
SRISTI INNOVATIONS,AHMEDABAD vs COMMISSIONER OF INCOME TAX(EXEMPTION),AHMEDABAD, AHMEDABD
ITA 1853/AHD/2026[NOT APPLICABLE]Status: Disposed24/8/2026
JUPITER COMTEX PRIVATE LIMITED,VATVA vs ASST. CIT CIRCLE 2(1)(1), VEJALPUR
ITA 1823/AHD/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
SPECTRUM CHARITABLE FOUNDATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1757/AHD/2026[N.A.]Status: Disposed24/8/2026
SWAPATH TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1725/AHD/2026[NA]Status: Disposed24/8/2026
SWAPATH TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1724/AHD/2026[NA]Status: Disposed24/8/2026
SHREE ANNAPURNADHAM TRUST,GANDHINAGAR vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1720/AHD/2026[2026-2027]Status: Disposed24/8/2026AY 2026-2027
SHRI SADGURUDHAM NIRLOBHI ASHRAM,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1696/AHD/2026[NA]Status: Disposed24/8/2026
VIKAS CHARITABLE TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1637/AHD/2026[NA]Status: Disposed24/8/2026
VIKAS CHARITABLE TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1636/AHD/2026[NA]Status: Disposed24/8/2026
HEENA VIPIN NAIR,NARANPURA vs THE INCOME TAX OFFICER, WARD 7(2)(1), VEJALPUR
ITA 1425/AHD/2026[21-22]Status: Disposed24/8/2026
HEENA VIPIN NAIR,NARANPURA vs THE INCOME TAX OFFICER,WARD 7(2)(1), VEJALPUR
ITA 1424/AHD/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
SHREE MOTA HANUMAN DAADA SEVA TRUST,KAPADVANJ vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1371/AHD/2026[NA]Status: Disposed24/8/2026
ENDEL RETAIL AND CUSTOMER CARE PRIVATE LIMITED,AMBAWADI, AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, VEJALPUR, AHMEDABAD
ITA 1204/AHD/2026[2023-24]Status: Disposed24/8/2026AY 2023-24
GOKULESH FUEL STATION,KANERA vs THE DY.CIT, ANAND CIRCLE, ANAND CIRCLE
ITA 1192/AHD/2026[2018-2019]Status: Disposed24/8/2026AY 2018-2019