← All Benches
ITAT Ahmedabad Bench
14,574 judgments
GOKULESH FUEL STATION,KANERA vs THE DY.CIT, ANAND CIRCLE, ANAND CIRCLE
ITA 1192/AHD/2026[2018-2019]Status: Disposed24/8/2026AY 2018-2019
S K LOGISTICS,ASHRAM ROAD, AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), VEJALPUR, AHMEDABAD
ITA 1790/AHD/2025[2023-24]Status: Disposed24/8/2026AY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SHAPOORJI PALLONJI INFRASTRUCTURE GUJARAT PRIVATE LIMITED, VADODARA
ITA 1510/AHD/2025[2016-17]Status: Disposed24/8/2026AY 2016-17
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,AT -KARJAN, VADODARA vs CIT(EXEMPTION) ,AHMEDABAD, AHMEDABAD,GUJARAT.
ITA 370/AHD/2026[N.A.]Status: Disposed21/8/2026
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,KARJAN ,DIST-VADODARA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD , GUJARAT
ITA 369/AHD/2026[N.A.]Status: Disposed21/8/2026
ASTAPADAJI JAIN DERASAR,MEHSANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2515/AHD/2026[N.A.]Status: Disposed21/8/2026
AGARWAL KASHIRAM CHRITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD
ITA 1981/AHD/2026[NOT APPLICABLE]Status: Disposed21/8/2026
NIRAV MAHENDRABHAI TAMBOLI,VADODARA vs ITO, WARD 3(1)(4), VADODARA
ITA 1761/AHD/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
SWAMINARAYAN MANDIR ,SWAMINARAYAN MANDIR vs CIT(EXEMPTION), CIT(EXEMPTION)
ITA 1681/AHD/2026[NA]Status: Disposed21/8/2026
SHRI CHOSALA SEVA SAHKARI MANDLI LI,BHAVNAGAR vs THE INCOME TAX OFFICER WARD 1(2), BHAVNAGAR, BHAVNAGAR
ITA 1620/AHD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1570/AHD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1569/AHD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
HELP FOUNDATION,AHMEDABAD vs WARD 1 (EXEMPTIONS), AHM, AHMEDABAD
ITA 1447/AHD/2026[2026-27]Status: Disposed21/8/2026AY 2026-27
SHRI DESAI SAI SUTHAR GYNATI MANDAL,313 C SWAMINARAYAN NAGAR NIZAMPURA ROAD vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD
ITA 1137/AHD/2026[2025-26]Status: Disposed21/8/2026AY 2025-26
SHREE DIGAMBAR NARSINGPURA JAIN PADAM PRABHU DERASAR,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1079/AHD/2026[NA]Status: Disposed21/8/2026
SHREE FOFARIA FAMILY CHARITABLE TRUST,79, VISHWAS COLONY, ALKAPURI, ALKAPURI S.O, VADODA vs CIT (EXEMPTION), AHMEDABAD
ITA 1073/AHD/2026[2025-26]Status: Disposed21/8/2026AY 2025-26
DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs GUJARAT GREEN REVOLUTION COMPANY LTD, VADODARA
ITA 908/AHD/2026[2020-21]Status: Disposed20/8/2026AY 2020-21
JOINT COMMISSIONER OF INCOME TAX OSD CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs DEVIKABEN NAVNITLAL PATEL, AHMEDABAD
ITA 476/AHD/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
JOSHI TECHNOLOGIES INTERNATIONAL INC,AHMEDABAD vs THE DY.CIT, CIRCLE (INT.TAXN.)-1, AHMEDABAD
ITA 412/AHD/2026[2009-10]Status: Disposed20/8/2026AY 2009-10
RAMESHBHAI BABUBHAI PATEL,BAPUNAGAR vs ACIT, CIRCLE 3(1)(1), AMBAWADI
ITA 356/AHD/2026[2016-17]Status: Disposed20/8/2026AY 2016-17