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ITAT Ahmedabad Bench
14,601 judgments
SHRI SADGURUDHAM NIRLOBHI ASHRAM,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1696/AHD/2026[NA]Status: Disposed24/8/2026
VIKAS CHARITABLE TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1637/AHD/2026[NA]Status: Disposed24/8/2026
VIKAS CHARITABLE TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1636/AHD/2026[NA]Status: Disposed24/8/2026
HEENA VIPIN NAIR,NARANPURA vs THE INCOME TAX OFFICER, WARD 7(2)(1), VEJALPUR
ITA 1425/AHD/2026[21-22]Status: Disposed24/8/2026
HEENA VIPIN NAIR,NARANPURA vs THE INCOME TAX OFFICER,WARD 7(2)(1), VEJALPUR
ITA 1424/AHD/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
SHREE MOTA HANUMAN DAADA SEVA TRUST,KAPADVANJ vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1371/AHD/2026[NA]Status: Disposed24/8/2026
ENDEL RETAIL AND CUSTOMER CARE PRIVATE LIMITED,AMBAWADI, AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, VEJALPUR, AHMEDABAD
ITA 1204/AHD/2026[2023-24]Status: Disposed24/8/2026AY 2023-24
GOKULESH FUEL STATION,KANERA vs THE DY.CIT, ANAND CIRCLE, ANAND CIRCLE
ITA 1192/AHD/2026[2018-2019]Status: Disposed24/8/2026AY 2018-2019
S K LOGISTICS,ASHRAM ROAD, AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), VEJALPUR, AHMEDABAD
ITA 1790/AHD/2025[2023-24]Status: Disposed24/8/2026AY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SHAPOORJI PALLONJI INFRASTRUCTURE GUJARAT PRIVATE LIMITED, VADODARA
ITA 1510/AHD/2025[2016-17]Status: Disposed24/8/2026AY 2016-17
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,AT -KARJAN, VADODARA vs CIT(EXEMPTION) ,AHMEDABAD, AHMEDABAD,GUJARAT.
ITA 370/AHD/2026[N.A.]Status: Disposed21/8/2026
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,KARJAN ,DIST-VADODARA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD , GUJARAT
ITA 369/AHD/2026[N.A.]Status: Disposed21/8/2026
ASTAPADAJI JAIN DERASAR,MEHSANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2515/AHD/2026[N.A.]Status: Disposed21/8/2026
AGARWAL KASHIRAM CHRITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD
ITA 1981/AHD/2026[NOT APPLICABLE]Status: Disposed21/8/2026
NIRAV MAHENDRABHAI TAMBOLI,VADODARA vs ITO, WARD 3(1)(4), VADODARA
ITA 1761/AHD/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
SWAMINARAYAN MANDIR ,SWAMINARAYAN MANDIR vs CIT(EXEMPTION), CIT(EXEMPTION)
ITA 1681/AHD/2026[NA]Status: Disposed21/8/2026
SHRI CHOSALA SEVA SAHKARI MANDLI LI,BHAVNAGAR vs THE INCOME TAX OFFICER WARD 1(2), BHAVNAGAR, BHAVNAGAR
ITA 1620/AHD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1570/AHD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1569/AHD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
HELP FOUNDATION,AHMEDABAD vs WARD 1 (EXEMPTIONS), AHM, AHMEDABAD
ITA 1447/AHD/2026[2026-27]Status: Disposed21/8/2026AY 2026-27