← All Benches
ITAT Ahmedabad Bench
14,604 judgments
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1570/AHD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1569/AHD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
HELP FOUNDATION,AHMEDABAD vs WARD 1 (EXEMPTIONS), AHM, AHMEDABAD
ITA 1447/AHD/2026[2026-27]Status: Disposed21/8/2026AY 2026-27
SHRI DESAI SAI SUTHAR GYNATI MANDAL,313 C SWAMINARAYAN NAGAR NIZAMPURA ROAD vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD
ITA 1137/AHD/2026[2025-26]Status: Disposed21/8/2026AY 2025-26
SHREE DIGAMBAR NARSINGPURA JAIN PADAM PRABHU DERASAR,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1079/AHD/2026[NA]Status: Disposed21/8/2026
SHREE FOFARIA FAMILY CHARITABLE TRUST,79, VISHWAS COLONY, ALKAPURI, ALKAPURI S.O, VADODA vs CIT (EXEMPTION), AHMEDABAD
ITA 1073/AHD/2026[2025-26]Status: Disposed21/8/2026AY 2025-26
DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs GUJARAT GREEN REVOLUTION COMPANY LTD, VADODARA
ITA 908/AHD/2026[2020-21]Status: Disposed20/8/2026AY 2020-21
JOINT COMMISSIONER OF INCOME TAX OSD CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs DEVIKABEN NAVNITLAL PATEL, AHMEDABAD
ITA 476/AHD/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
JOSHI TECHNOLOGIES INTERNATIONAL INC,AHMEDABAD vs THE DY.CIT, CIRCLE (INT.TAXN.)-1, AHMEDABAD
ITA 412/AHD/2026[2009-10]Status: Disposed20/8/2026AY 2009-10
RAMESHBHAI BABUBHAI PATEL,BAPUNAGAR vs ACIT, CIRCLE 3(1)(1), AMBAWADI
ITA 356/AHD/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
ANJANI ARJUN RANA,AHMEDABAD vs THE ITO, WARD-1,INTL. TAXN., AHMEDABAD
ITA 30/AHD/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
SAFFRON BPM,AHMEDABAD vs ITO WARD 3(3)(5) AHMEDABAD, AHMEDABAD
ITA 2481/AHD/2026[2012-13]Status: Disposed20/8/2026AY 2012-13
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 1522/AHD/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
DAVE GYANESHWAR VASUDEV,AHMEDABAD vs THE ITO -1 INTL. TAXN., AHMEDABAD
ITA 126/AHD/2026[2010-11]Status: Disposed20/8/2026AY 2010-11
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1), VADODARA
ITA 466/AHD/2015[2008-09]Status: Disposed20/8/2026AY 2008-09
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1), VADODARA
ITA 1118/AHD/2015[2008-09]Status: Disposed20/8/2026AY 2008-09
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE ACIT.,CIRCLE-1(1), VADODARA
ITA 703/AHD/2012[2008-09]Status: Disposed20/8/2026AY 2008-09
THE DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs M/S. MADHUSUDAN SPECIAL SELECTIONS PVT. LTD, AHMEDABADA
ITSSA 198/AHD/2021[2018-19]Status: Disposed19/8/2026AY 2018-19
SHIVAM BUILDERS PRIVATE LIMITED,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), AHMEDABAD, AHMEDABAD
ITA 69/AHD/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
SHREE KADVA PATIDAR KULDEVI SHREE UMIYA MATAJI TRUST,AMRELI vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 433/AHD/2026[N.A.]Status: Disposed19/8/2026
