← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHREE KADVA PATIDAR KULDEVI SHREE UMIYA MATAJI TRUST,AMRELI vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 433/AHD/2026[N.A.]Status: Disposed19/8/2026
SHREE SANKAR EDUCATIONAL AND CHARITABLE TRUST,PATAN vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2219/AHD/2026[NA]Status: Disposed19/8/2026
SHREE SANKAR EDUCATIONAL AND CHARITABLE TRUST,PATAN vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2218/AHD/2026[NA]Status: Disposed19/8/2026
SU SHIKSHAN EDUCATION RESEARCH AND CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2128/AHD/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
SU SHIKSHAN EDUCATION RESEARCH AND CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2127/AHD/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
DCIT CIRCLE GANDHINAGAR, GANDHINAGAR vs RAJENA AGRO PRODUCTS PRIVATE LIMITED, PATAN
ITA 2096/AHD/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2005/AHD/2026[N.A]Status: Disposed19/8/2026
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2004/AHD/2026[NA]Status: Disposed19/8/2026
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION, AHMEDABAD
ITA 2003/AHD/2026[NA]Status: Disposed19/8/2026
SHRI DAS EDUCATION TRUST,IDAR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1991/AHD/2026[NA]Status: Disposed19/8/2026
UNCHA KOTADA CHAMUNDA MATA NU DE vs THAN,UNCHA KOTADA
ITA 1940/AHD/2026[-]Status: Disposed19/8/2026
UNCHA KOTADA CHAMUNDA MATA NU DE vs THAN,UNCHA KOTADA
ITA 1939/AHD/2026[-]Status: Disposed19/8/2026
SANSKRUTI EDUCATIONAL AND CHARITABLE TRUST,ANAND vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1911/AHD/2026[2027-28]Status: Disposed19/8/2026AY 2027-28
VIDHYA UTTEJAK MANDAL AJOL,AJOL,MANSA vs COMMISSIONER OF INCOME TAX(EXEMPTION), AHMEDABAD
ITA 1869/AHD/2026[NOT APPLICABLE]Status: Disposed19/8/2026
VIDHYA UTTEJAK MANDAL AJOL,AJOL,MANSA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1868/AHD/2026[NOT APPLICABLE]Status: Disposed19/8/2026
SHRI BALOJ MATA SANSTHAN,UNJHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1859/AHD/2026[N.A.]Status: Disposed19/8/2026
SHRI GUNGADIDARWAJA KADVA PATIDAR GYANTI SAMAJ,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1855/AHD/2026[N.A.]Status: Disposed19/8/2026
SHREE SIDHPUR PANJARAPOL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1739/AHD/2026[NA]Status: Disposed19/8/2026
SHREE SIDHPUR PANJARAPOL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1738/AHD/2026[NA]Status: Disposed19/8/2026
SIDDHIDAYAK SULTAN PARSHVANATH JAIN TIRTH TRUST,AHMEDABAD PALANPUR HIGHWAY vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1727/AHD/2026[NA]Status: Disposed19/8/2026
