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ITAT Ahmedabad Bench
14,605 judgments
SHRI KUTCH KADVA PATIDAR SATPANTH SANATAN SAMAJ TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD
ITA 1713/AHD/2026[NA]Status: Disposed19/8/2026
SHRI KUTCH KADVA PATEL SANATAN SAMAJ,AHMEDABAD vs CIT (EXEMPTION), PRAHLADNAGAR ROAD, AHMEDANAD
ITA 1712/AHD/2026[NA]Status: Disposed19/8/2026
SHREEMA ARVIND EDU TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1700/AHD/2026[NA]Status: Disposed19/8/2026
SHREEMA ARVIND EDU TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1699/AHD/2026[NA]Status: Disposed19/8/2026
SUNAMAI AND FIROZE DAVAR CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1596/AHD/2026[2027-2028]Status: Disposed19/8/2026AY 2027-2028
S K MODI, HUF,AHMEDABAD vs THE PR. CIT, AHMEDABAD-3, AHMEDABAD
ITA 1516/AHD/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SHRI KABIRPANTHI GADI,GUJARAT vs CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1501/AHD/2026[NA]Status: Disposed19/8/2026
VAV JAIN SWETAMBER MURTIP UJAK SANGH PANJARAPOLE SANSTHA,PANJARAPOLE vs CIT (EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 1449/AHD/2026[NOT APPLICABLE]Status: Disposed19/8/2026
VAV JAIN SWETAMBER MURTIP UJAK SANGH PANJARAPOLE SANSHA,PALANPUR vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1448/AHD/2026[NOT APPLICABLE]Status: Disposed19/8/2026
PRAVINKUMAR D GANDHI HUF,AHMEDABAD, GUJARAT vs ITO WARD 5(3)(2), AHMEDABAD, VEJALPUR AHMEDABAD, GUJARAT
ITA 1391/AHD/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SOCIETY FOR SUSTAINABLE URBAN DEVELOPMENT,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1344/AHD/2026[2025-26]Status: Disposed19/8/2026AY 2025-26
SOCIETY FOR SUSTAINABLE URBAN DEVELOPMENT,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1343/AHD/2026[2025-26]Status: Disposed19/8/2026AY 2025-26
SHREE SWAMINARAYAN EDUCATION TRUST,AHMEDABAD vs CIT(EXEMPTIONS), AHMEDABAD
ITA 1179/AHD/2026[-]Status: Disposed19/8/2026
DEVANAND GURMUKHDAS SOMANI,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD
ITA 2337/AHD/2025[2015-16]Status: Disposed19/8/2026AY 2015-16
ACIT CENTRAL CIRCLE 1(2) AHMEDABAD, AHMEDABAD vs BENZ FURNITURE PRIVATE LIMITED, AHMEDABAD
ITA 1356/AHD/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
BENZ FURNITURE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1346/AHD/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
SHRI RAJESH JAGANNATH PUROHIT,AHMEDABAD vs THE PR. CIT-6, AHMEDABAD, AHMEDABAD
ITA 1401/AHD/2018[2013-14]Status: Disposed19/8/2026AY 2013-14
HARPREET SINGH MAKHIJA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD
ITSSA 137/AHD/2023[2012-13]Status: Disposed18/8/2026AY 2012-13
HARSHAD VINODBHAI GOHEL,AMBAVADI, AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 1680/AHD/2026[2021-22]Status: Disposed18/8/2026AY 2021-22
HARSHAD VINODBHAI GOHEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 1679/AHD/2026[2020-21]Status: Disposed18/8/2026AY 2020-21