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ITAT Ahmedabad Bench
14,605 judgments
SARDARSINH AMARSINH CHAVDA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1651/AHD/2026[2021-22]Status: Disposed18/8/2026AY 2021-22
SARDARSINH AMARSINH CHAVDA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1650/AHD/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
AAMRAKUNJ REALTY LIMITED,AHMEDABAD vs THE PR. CIT, AHMEDABAD-1, AHMEDABAD
ITA 111/AHD/2026[2021-22]Status: Disposed18/8/2026AY 2021-22
UMESH SATYANARAYAN SHAH,NEW VANJAR UJALA SERCALE SARKHEJ vs INCOME TAX OFFICER WARD (3)(3)(5), AHMEDABAD, AHMEDABAD
ITA 1390/AHD/2026[2013-14]Status: Disposed14/8/2026AY 2013-14
KAMLESHKUMAR HARIHAI PATEL,MODASA vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1321/AHD/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
THE INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD vs ASAL JEWELLERY, AHMEDABAD
ITA 549/AHD/2022[2017-18]Status: Disposed14/8/2026AY 2017-18
SHETH H.P. ARTS AND S.M. COMMERCE COLLEGE,TALOD vs THE ITO, WARD- 4, HIMATNAGAR
ITA 799/AHD/2026[2015-2016]Status: Disposed13/8/2026AY 2015-2016
PRASHANTKUMAR CHIMANLAL PATEL,MEHSANA,GUJARAT vs ITO,INT TAX-WARD 2, AHMEDABAD
ITA 756/AHD/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
AJITHA CHANDRAMOHAN NAIR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 750/AHD/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
AJITHA CHANDRAMOHAN NAIR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 749/AHD/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 722/AHD/2026[2018-2019]Status: Disposed13/8/2026AY 2018-2019
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 721/AHD/2026[2018-2019]Status: Disposed13/8/2026AY 2018-2019
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 720/AHD/2026[2015-2016]Status: Disposed13/8/2026AY 2015-2016
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 719/AHD/2026[2015-2016]Status: Disposed13/8/2026AY 2015-2016
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 705/AHD/2026[2016-2017]Status: Disposed13/8/2026AY 2016-2017
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 704/AHD/2026[2012-2013]Status: Disposed13/8/2026AY 2012-2013
VIJAY TARACHAND SHAH,VADODARA GUJARAT vs THE DY.CIT, CIRCLE 1(1)(1), VADODARA GUJARAT
ITA 330/AHD/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SURENDRANAGAR DISTRICT CO OP MILK PRODUCERS UNION LIMITED, SURENDRANAGAR
ITA 1553/AHD/2026[2016-17]Status: Heard13/8/2026AY 2016-17
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SURENDRANAGAR DISTRICT CO OP MILK PRODUCERS UNION LIMITED, SURENDRANAGAR
ITA 1552/AHD/2026[2015-16]Status: Heard13/8/2026AY 2015-16
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1169/AHD/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
