← All Benches
ITAT Ahmedabad Bench
14,605 judgments
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1168/AHD/2026[2016-17]Status: Disposed13/8/2026AY 2016-17
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1167/AHD/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
NAVANITBHAI PATEL,CHHOTAUDEPUR vs THE INCOME TAX OFFICER, WARD 3(1)(4), VADODARA
ITA 1158/AHD/2026[2014-15]Status: Disposed13/8/2026AY 2014-15
INCOME TAX OFFICER, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs SHREE VISHVAMURTE TRAD INVEST PRIVATE LIMITED, AHMEDABAD
ITA 2527/AHD/2025[2013-14]Status: Disposed13/8/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2246/AHD/2025[2013-14]Status: Disposed13/8/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2230/AHD/2025[2011-12]Status: Disposed13/8/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2214/AHD/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
DCIT CIRCLE 4 1 1 AHMEDABAD, VEJALPUR AHMEDABAD vs VISHNU POUCH PACKAGING PRIVATE LIMITED, DASKROI AHMEDABAD
ITA 1818/AHD/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
VISHNU POUCH PACKAGING PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 1784/AHD/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
SUJAG FINE CHEMICALS PVT. LIMITED,VADODARA vs THE ITO, WARD-2(1)(1), VADODARA
ITA 1022/AHD/2025[2020-21]Status: Disposed13/8/2026AY 2020-21
TEJAS GHANSHYAMBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-5(3)(1), AHMEDABAD
ITA 1440/AHD/2024[2017-18]Status: Disposed13/8/2026AY 2017-18
DCIT CENTRAL CIRCLE 1(1) AHMEDABAD, AHMEDABAD vs RATNATRIS PHARMACEUTICALS PRIVATE LIMITED, AHMEDABAD
ITA 1347/AHD/2024[2021-22]Status: Disposed13/8/2026AY 2021-22
DCIT CENTRAL CIRCLE 1 (1) AHMEDABAD, AHMEDABAD vs JITENDRA BABULAL SANGHVI, AHMEDABAD
ITA 1308/AHD/2024[2021-22]Status: Disposed13/8/2026AY 2021-22
JITENDRA BABULAL SANGHVI,AHMEDABAD vs DCIT CC 1(1) AHMEDABAD, AHMEDABAD
ITA 1270/AHD/2024[2018-2019]Status: Disposed13/8/2026AY 2018-2019
JITENDRA BABULAL SANGHVI,AHMEDABAD vs DCIT CC 1(1) AHMEDABAD, AHMEDABAD
ITA 1269/AHD/2024[2017-2018]Status: Disposed13/8/2026AY 2017-2018
MASJIDE RAHEMAN WAKF KAMITI RAJKOT,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 711/AHD/2026[12A]Status: Disposed12/8/2026
DIYAN MAHENDRAKUMAR PATEL,VADODARA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION, VADODARA
ITA 689/AHD/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
DIYAN MAHENDRAKUMAR PATEL,VADODARA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION, VADODARA
ITA 688/AHD/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
SHIRALI JINDUTT SHAH,AHMEDABAD vs INCOME TAX OFFICER WARD-1, GANDHINAGAR
ITA 681/AHD/2026[2020-2021]Status: Disposed12/8/2026AY 2020-2021
BHAVNAGAR VIPASHYANA CENTRE SARVAJANIK TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2285/AHD/2026[NOT APPLICABLE]Status: Disposed12/8/2026