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ITAT Ahmedabad Bench
14,605 judgments
SANATAN DHARMA KARYA VAHAK MANDAL WAV,WAV vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 2266/AHD/2026[NA]Status: Disposed12/8/2026
AMRUTLAL PARSHOTAM JAIN DHARMSHALA TRUST,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2258/AHD/2026[NA]Status: Disposed12/8/2026
KAUNTEY EDUCATION TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2250/AHD/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SHARAD KANAIYALAL SHAH,AHMEDABAD vs DCIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 223/AHD/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
P M PATEL SEVA TRUST,AHMEDABAD vs LD. COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKARBHAWAN, VEJALPUR, AHMEDABAD
ITA 2177/AHD/2026[NA]Status: Disposed12/8/2026
SHREE SANGH NRUSINGHPURA DIGAMBER JAIN SAMAJ,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2011/AHD/2026[NA]Status: Disposed12/8/2026
SHREE NARSIMHESHWAR MAHADEV ANNAKSHETRA TRUST,UNJHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1863/AHD/2026[N.A.]Status: Disposed12/8/2026
PATAN VADA SAMAL GOL ROHIT SAMAJ SEVA TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1851/AHD/2026[N.A.]Status: Disposed12/8/2026
SHREE BOTAD SAMPRADAY STHANKVASI JAIN SEVA MANDAL,AHMEDABAD GUJARAT vs CIT (EXEMPTION), WARD-1, AHMEDABAD, AHMEDABAD GUJARAT
ITA 1836/AHD/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
SARASWATI VIDHYA MANDAL,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1789/AHD/2026[N.A.]Status: Disposed12/8/2026
BARODA FOOTBALL ACADEMY,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD
ITA 1775/AHD/2026[NA]Status: Disposed12/8/2026
SHETH KOTAWALA SARVAJANIK TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1767/AHD/2026[N.A.]Status: Disposed12/8/2026
BAHUCHARAJI MATAJI MANDIR MANSA,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1755/AHD/2026[N.A.]Status: Disposed12/8/2026
BAHUCHARAJI MATAJI MANDIR MANSA,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1754/AHD/2026[NA]Status: Disposed12/8/2026
BAL GOPAL FOUNDATION,NADIAD vs COMMISSIONER - EXEMPTION, AHMEDABAD
ITA 1733/AHD/2026[NOT APPLICABLE]Status: Disposed12/8/2026
BAL GOPAL FOUNDATION,NADIAD vs COMMISSIONER EXEMPTION, AHMEDABAD
ITA 1722/AHD/2026[Not Applicable]Status: Disposed12/8/2026
EKLAVYA MANAV SEVA TRUST BARUCH N G O,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1692/AHD/2026[NA]Status: Disposed12/8/2026
EKLAVYA MANAV SEVA TRUST BHARUCH N G O,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1691/AHD/2026[NA]Status: Disposed12/8/2026
SAIFEE JUBILEE HIGH SCHOOL AND MADRESA E YUSUFIYAH SOCIETY,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1683/AHD/2026[NA]Status: Disposed12/8/2026
SAIFEE JUBILEE HIGH SCHOOL AND MADRESA E YUSUFIYAH SOCIETY,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1682/AHD/2026[NA]Status: Disposed12/8/2026
