← All Benches
ITAT Ahmedabad Bench
14,605 judgments
MANGAL JIVAN TRUST,SIDHPUR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1652/AHD/2026[NA]Status: Disposed12/8/2026
SAVLI GIDC INDUSTRIAL ASSOCIATION,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1644/AHD/2026[NA]Status: Disposed12/8/2026
GUJARAT COUNCIL OF SCHOOL EDUCATION,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1640/AHD/2026[NA]Status: Disposed12/8/2026
SHANTABEN BHAICHAND UGARC HAND MEHTA DIGAMBAR JAIN VATSALYA SHALA,MEHSANA vs CIT(EXEMPTION), AHMEDABAD
ITA 1634/AHD/2026[N.A.]Status: Disposed12/8/2026
ANANDBA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1629/AHD/2026[NA]Status: Disposed12/8/2026
IDAR KADWA PATIDAR KELAVNI HITWARDHAK MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1608/AHD/2026[NA]Status: Disposed12/8/2026
SHREE ANAND SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1476/AHD/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
ANUNAY FAB LIMITED,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD., AHMEDABAD
ITA 1398/AHD/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
DILAVARHUSEN ISHAKBHAI PATEL,BHARUCH vs ITO CIRCLE 2(1)(1), VADODARA, VADODARA
ITA 1377/AHD/2026[2021-2022]Status: Disposed12/8/2026AY 2021-2022
SARVA HITKARAK SANGH,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 1356/AHD/2026[NA]Status: Disposed12/8/2026
KAVKAB EDUCATIONAL TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1331/AHD/2026[NA]Status: Disposed12/8/2026
SHANTI INNOVATION AND RESEARCH FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1206/AHD/2026[NA]Status: Disposed12/8/2026
DCIT, CIRCLE- 4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs SHREE SARAS SPICES AND FOOD PRIVATE LIMITED, S. G. HIGHWAY CROSS ROAD
ITA 642/AHD/2025[2013-14]Status: Disposed12/8/2026AY 2013-14
THE DY.CIT, CIRCLE 3(1)(1) AHMEDABAD, AHMEDABAD vs VISHNU EXPORT, AHMEDABAD
ITA 2556/AHD/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
BIPINKUMAR KANIAYALAL SONI,MEHSANA vs INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA
ITA 1681/AHD/2025[2022-23]Status: Disposed12/8/2026AY 2022-23
BIPINKUMAR KANIAYALAL SONI,MEHSANA vs INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA
ITA 1680/AHD/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
HEMRAJSINH KARANSINH SOLANKI,ANAND vs INCOME-TAX OFFICER, WARD-2, ANAND, ANAND
ITA 850/AHD/2026[2011-12]Status: Disposed11/8/2026AY 2011-12
SNZ INFRA PROJECTS PRIVATE LIMITED,AHMEDABAD, GUJARAT vs ITO WARD 1(1)(1), AHMEDABAD, VEJALPUR AHMEDABAD, GUJARAT
ITA 848/AHD/2026[2020-21]Status: Disposed11/8/2026AY 2020-21
ROTARY EYE INSTITUTE,NA
ITA 375/AHD/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
NAVBHARAT TRUST,AHMEDABAD vs INCOMETAX OFFICER, WARD 1(3)(1),AHMEDABAD, AHMEDABAD
ITA 1333/AHD/2026[2023-24]Status: Disposed11/8/2026AY 2023-24
