← All Benches
ITAT Ahmedabad Bench
14,605 judgments
RAJKUMAR LAXMICHAND GAMBHANI,NEAR KALUPUR DARWAJA, AHMEDABAD vs INCOME TAX OFFICER-WARD-1(3)(1) AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 1294/AHD/2026[2020-21]Status: Disposed11/8/2026AY 2020-21
SHAKARIBEN MAKWANA,AHMEDABAD vs INCOME TAX OFFICER, WARD - 3(3)(5), AHMEDABAD
ITA 1060/AHD/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
SHAKARIBEN MAKWANA,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD
ITA 1048/AHD/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
MADHUKANTABEN KRUSHNAKANT DAVE,AHMEDABAD vs INCOME TAX OFFICER WARD- 7 (2)(1), AHMEDABAD
ITA 1047/AHD/2026[2021-22]Status: Disposed11/8/2026AY 2021-22
PADAMSINH PREMSINH REHVAR,HIMATNAGAR vs ITO, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1045/AHD/2026[2017-18]Status: Disposed11/8/2026AY 2017-18
SARIKA SANTOSHKUMAR JAIN,AHMEDABAD vs INCOME TAX OFFICER-WARD-5(3)(2), AHMEDABAD
ITA 1014/AHD/2026[2024-25]Status: Disposed11/8/2026AY 2024-25
PG FOILS LIMITED,AHMEDABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD
ITA 2542/AHD/2025[2013-14]Status: Disposed11/8/2026AY 2013-14
MI PKS (JV),VADODARA vs THE ITO, WARD-1, MEHSANA
ITA 1360/AHD/2025[2018-19]Status: Disposed11/8/2026AY 2018-19
VINODBHAI CHHAGANBHAI TAMBOLI,VADODARA vs DCIT, CIRCLE-3(1), VADODARA, VADODARA
ITA 823/AHD/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
RIYA EXIM PRIVATE LIMITED,SOLA vs ITO WARD 3(1)(2), VEJALPUR
ITA 752/AHD/2026[2018-2019]Status: Disposed10/8/2026AY 2018-2019
SHREE MUNISURVRAT SWAMI RASAR TRUST DERASAR TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 463/AHD/2026[NA]Status: Disposed10/8/2026
SUSHMA DARSHIT SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD
ITA 868/AHD/2026[2024-2025]Status: Disposed7/8/2026AY 2024-2025
RAKESHBHAI BAVALBHAI JADAV,VIRAMGAM, AHMEDABAD vs ITO, WARD 3(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 851/AHD/2026[2017-18]Status: Disposed7/8/2026AY 2017-18
SITI SAI STAR DIGITAL MEDIA PVT LTD,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 782/AHD/2026[2017-18]Status: Disposed7/8/2026AY 2017-18
SHAILESHKUMAR NARSHEEBHAI GOTI,BHAVNAGAR vs THE ITO, WARD-1(10), BHAVNAGAR
ITA 697/AHD/2026[2017-18]Status: Heard7/8/2026AY 2017-18
DEVIKABEN DINESHBHAI SHAH,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 59/AHD/2026[2010-11]Status: Disposed7/8/2026AY 2010-11
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 550/AHD/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 549/AHD/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 548/AHD/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
MADHAV KELAVNI TRUST,AMRELI vs THE CIT(EXEMPTION), AHMEDABAD
ITA 373/AHD/2026[N.A.]Status: Disposed7/8/2026
