Sections
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Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth Tax vs. Vaja Gopika Trust
WTR/8/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Upasana Alkesh Trust
WTR/79/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax \ vs. Hall Astu Trust
WTR/206/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Feast Sarav Trust
WTR/235/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Arshni Association
WTR/299/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Uma Krunal Trust
WTR/110/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bailee Shaishav Trust
WTR/42/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Anand Nikhil Trust
WTR/198/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Samarpan Trust
WTR/123/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Vinit Gopika Trust
WTR/11/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Humble Astu Trust
WTR/207/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Urbala Alkesh Trust
WTR/262/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Virat Trust
WTR/114/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Nirvivad Trust
WTR/193/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Ushana Krunal Trust
WTR/87/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Pratibha Trust
WTR/188/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Thursday North Trust
WTR/255/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Trupti Trust
WTR/122/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Urmi Trust
WTR/118/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Manoj Trust
WTR/300/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Showing 81–100 of 167 · Page 5 of 9
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