Sections
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Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth Tax vs. Baltic Shaishav Trust
WTR/40/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Baroda Nikhil Trust
WTR/199/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Rama Man Trust
WTR/234/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Tashi Trust
WTR/117/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Anand Family Trust
WTR/114/1994
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Amip Trust
WTR/296/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Thursday North Trust
WTR/76/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Ukti Alkesh Trust
WTR/67/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Harihar Settlement
WTR/34/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Jatan Trust
WTR/192/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sales Angana Trust
WTR/106/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Uttar Alkesh Trust
WTR/64/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Halfiz Astu Trust
WTR/209/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bajania Settlement
WTR/225/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Amber Sarav Trust
WTR/24/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Kartik Settlement
WTR/69/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sarita Trust
WTR/103/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Virag Gopika Trust
WTR/10/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Surdas Angana Trust
WTR/263/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Jay Devang Trust
WTR/297/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Showing 101–120 of 167 · Page 6 of 9
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