Section 21(4) of the Income Tax Act

M/S. Bangalore Club vs. The Commissioner of Wealth Tax

The appeals are allowed with no order as to costs

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MS. JUSTICE INDIRA BANERJEE

Commissioner of Wealth Tax-I vs. Hhm Shri Jyotindrasinhji

Appeals are disposed of

M/S Brij Mohan Lal Trust No. 1, Ludhiana vs. Commr. of Wealth Tax, Ludhiana

Commissioner of Wealth Tax vs. Hakim Settlement

Commissioner of Wealth Tax vs. Sandesh Angana Trust

Commissioner of Wealth-Tax vs. Nautam Kantaben Trust

Commissioner of Wealth Tax, Hyderabad vs. Trustees of Heh

Bench: 5 Judges

Commissioner of Wealth-Tax vs. Hh Rajmata Gulabkunverba Saheb of Nawanagar Trust

Av. Reddy Trust and Ors vs. Commissioner of Wealth Tax

In the result, the question is answeri i partly in favour of the assessee

Bench: 2 Judges

Comissioner of Wealth Tax vs. G R Employees Welfare Trust

Commissioner of Wealth-Tax vs. Bakan Settlement

Commissioner of Wealth-Tax vs. Kumbh Settlement

Commissioner of Wealth-Tax vs. Fulfil Settlement

Commissioner of Wealth-Tax vs. Bajid Settlement

Commissioner of Wealth-Tax vs. Kaushtubh Settlement

Commissioner of Wealth-Tax vs. Maysore Settlement

Commissioner of Wealth-Tax vs. Karma Settlement

Commissioner of Wealth-Tax vs. Lovely Settlement

Commissioner of Wealth-Tax vs. Kundan Settlement

Commissioner of Wealth Tax vs. Ganpati Settlement