Sections
/
Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth-Tax vs. Bajarang Settlement
WTR/157/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. Gajal Settlement
WTR/155/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. Darshita Settlement
WTR/162/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. Kutub Settlement
WTR/163/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. Iman Settlement
WTR/153/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. Bakanun Settlement
WTR/165/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth-Tax vs. I.Q. Settlement
WTR/151/1997
HC Gujarat
16 Oct 1998
Section 21
Section 21(4)
Section 27
Section 3
Commissioner of Wealth Tax vs. Jimi Shatrupa Trust
WTR/10/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Nilaya Settlement
WTR/307/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Favour Noman Trust
WTR/14/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Fascinate Notice Trust
WTR/3/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Tapodhan Kalindi Trust
WTR/30/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Ubhay Alkesh Trust
WTR/28/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Romiyo Settlement
WTR/29/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Rocket Settlement
WTR/21/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Fateful Notice Trust
WTR/8/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Loveless Settlement
WTR/19/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bomboo Shaishav Trust
WTR/23/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Mahendra Settlement
WTR/308/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Hathiar Settlement
WTR/306/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Showing 21–40 of 167 · Page 2 of 9
← Prev
1
2
3
...
9
Next →
Search
Search
ITAT
High Courts
Landmark Cases
More
Search
Supreme Court
Landmark Cases
Sections
Phrases
Insights
AI Research
History
GST Cases