Sections
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Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth Tax vs. Fatigue Noman Trust
WTR/2/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Poojari Settlement
WTR/18/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Tej Kalindi Trust
WTR/301/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Rajkot Settlement
WTR/304/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sanjiv Angana Trust
WTR/12/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Saras Angana Trust
WTR/27/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Badmash Shaishav Trust
WTR/17/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Prami Settlement
WTR/305/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Salas Angana Trust
WTR/9/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Trigun Kalindi Trust
WTR/309/1996
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Backnand Shaishav Trust
WTR/26/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Tata Kalindi Trust
WTR/11/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bahut Shaishav Trust
WTR/24/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Future Noman Trust
WTR/6/1997
HC Gujarat
04 Mar 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Udaya Krunal Trust
WTR/142/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Different Trust
WTR/130/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bhupati Trust
WTR/139/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Arti Trust
WTR/124/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Amber Trust
WTR/128/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Axay Trust
WTR/135/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Showing 41–60 of 167 · Page 3 of 9
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