Sections
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Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth Tax vs. Viraj Gopika Trust
WTR/141/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Iman Trust
WTR/131/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Ajab Trust
WTR/134/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Chirag Trust
WTR/132/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Badbhagi Settlement
WTR/126/1996
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Rahul Family Trust
WTR/113/1995
HC Gujarat
20 Feb 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Nischay Trust
WTR/195/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sunday North Trust
WTR/232/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Habit Astu Trust
WTR/229/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Income Tax vs. Khusal Family Trust
WTR/114/1995
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Apsara Nose Trust
WTR/210/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax \ vs. Bombay Nikhil Trust
WTR/205/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Ginger Sarav Trust
WTR/23/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Trigun Kalindi Trust
WTR/266/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Uchita Alkesh Trust
WTR/265/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Bakhata Settlement
WTR/224/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Shilpi Associates
WTR/61/1995
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Itbar Trust
WTR/194/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Pawan Settlement
WTR/187/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Umiya Alkesh Trust
WTR/78/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Showing 61–80 of 167 · Page 4 of 9
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