Sections
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Section 21(4)
Section 21(4) of the Income Tax Act
167 judgments on BharatTax turn on Section 21(4).
Judgments on Section 21(4)
Commissioner of Wealth Tax vs. Corn Ear Sarav Trust
WTR/26/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sunman Trust
WTR/108/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Vinay Trust
WTR/115/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Pratishit Trust
WTR/202/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Bhargav Family Trust
WTR/42/1995
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Jignesh Settlement
WTR/184/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Kaushal Beneficiary Trust
WTR/43/1995
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Half Astu Trust
WTR/203/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Hemu Trust
WTR/298/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Transit Kalindi Trust
WTR/97/1995
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Samrudhi Trust
WTR/104/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Upama Krunal Trust
WTR/92/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Mahavir Trust
WTR/295/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Insat Trust
WTR/191/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Fast Notice Trust
WTR/175/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Sarpav Trust
WTR/98/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Hair Astu Trust
WTR/236/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth-Tax vs. Rekha & Dhanesh Trust
WTR/47/1993
HC Gujarat
29 Jan 1998
Section 16(3)
Section 21(4)
Section 27(1)
Section 3
Commissioner of Wealth Tax vs. Jagati Settlement
WTR/30/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Commissioner of Wealth Tax vs. Mooni Settlement
WTR/227/1996
HC Gujarat
29 Jan 1998
Section 21(4)
Section 27(1)
Showing 121–140 of 167 · Page 7 of 9
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