Section 21(4) of the Income Tax Act

167 judgments on BharatTax turn on Section 21(4).

Judgments on Section 21(4)

Commissioner of Wealth Tax vs. Umed Krunal Trust

WTR/96/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Baxish Settlement

WTR/226/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Vedehi Gopika Trust

WTR/21/1995HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Ramya Trust

WTR/101/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. William Trust

WTR/116/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Udita Krunal Trust

WTR/261/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Sanchay Angana Trust

WTR/93/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax \ vs. Habit Astu Trust

WTR/204/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Brinda Beneficiary Trust

WTR/30/1995HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Fashion Notice Trust

WTR/178/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Jogi Settlement

WTR/36/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Brinda Beneficiary Trust

WTR/111/1995HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Hallow Astu Trust

WTR/228/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Rajul Nap Trust

WTR/112/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Wine Sarav Trust

WTR/66/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Uchita Alkesh Trust

WTR/111/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Dadhi Settlement

WTR/223/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Hakikat Settlement

WTR/31/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Ulka North Trust

WTR/65/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)

Commissioner of Wealth Tax vs. Bacteria Shaishav Trust

WTR/230/1996HC Gujarat29 Jan 1998
Section 21(4)Section 27(1)